M/S. New Tech Steel And Alloys Pvt. ... vs The State Of Assam And 2 Ors
2021 Latest Caselaw 180 Gua

                                                                   Page No.# 1/2

GAHC010130862017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3333/2017

            M/S. NEW TECH STEEL and ALLOYS PVT. LTD.
            A PRIVATE LIMITED COMPANY WITHIN THE MEANING OF THE
            COMPANIES ACT, 1956, AND HAVING ITS REGISTERED OFFICE SITUATED
            AT N.H. 39, NEAR CRPF GROUP CENTER, KHATKHATI, ASSAM, IN THE
            DISTRICT OF KARBI ANGLONG, REP. BY SRI SURESH SHARMA, ONE OF
            THE DIRECTORS OF THE COMPANY.



            VERSUS

            THE STATE OF ASSAM and 2 ORS.
            REP. BY THE COMMISSIONER AND SECRETARY TO THE DEPARTMENT OF
            FINANCE, GOVTOF ASSAM, DISPUR, GUWAHATI - 781006, DIST. KAMRUP
            M, ASSAM

            2:THE COMMISSIONER OF TAXES

             ASSAM
             KAR BHAWAN
             DISPUR
             GUWAHATI - 781006
             ASSAM

            3:THE DEPUTY COMMISISONER OF TAXES

             NAGAON ZONE
             NAGAON
             ASSA

Advocate for the Petitioner   : MS.N BORDOLOI

Advocate for the Respondent :
                                                                            Page No.# 2/2




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                           ORDER

Date : 20.01.2021

Heard Ms. N. Hawelia, learned counsel appears for the petitioner. Mr. B. Choudhury and Mr. D. S. Deka, learned counsels appear for the respondent/department of Finance and Taxation.

Matter has been heard accordingly. Arguments have been made.

Judgment reserved.

JUDGE

Comparing Assistant