Union Of India vs Sri Krishna Kanta Ray And Anr
2021 Latest Caselaw 3551 Gua

                                                                      Page No.# 1/2

GAHC010047642018




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : LA.App./19/2019
                                               with
                                       I.A.(Civil)/4093/2019
                                                 in
                                         LA.App./19/2019




          UNION OF INDIA
         REP. BY THE GENERAL MANAGER (CON)
         N.F. RAILWAY
         MALIGAON
         GUWAHATI- 781011


          VERSUS

         SRI KRISHNA KANTA RAY AND ANR
         VILL.- KALDOBA PT-II UNDER AGOMONI CIRCLE
         DIST.- DHUBRI
         ASSAM
         PIN- 783335.


         ------------

Advocate for : MRS U CHAKRABORTY Advocate for : appearing for SRI KRISHNA KANTA RAY AND ANR

Linked Case :

UNION OF INDIA REP. BY THE GENERAL MANAGER (CON) N.F. RAILWAY Page No.# 2/2

MALIGAON GUWAHATI- 781011.

VERSUS

SRI KRISHNA KANTA RAY AND ANR VILL.- KALDOBA PT-II UNDER AGOMONI CIRCLE DIST.- DHUBRI ASSAM PIN- 783335.

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Advocate for : MRS U CHAKRABORTY Advocate for : MR. G BORDOLOI GOVT. ADV. FOR R/N 2 appearing for SRI KRISHNA KANTA RAY AND ANR

BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK

20-12-2021

Heard Ms. U. Chakraborty, learned Senior counsel for the appellant/applicant, N.F. Railway.

The appellant/applicant N.F. Railway has preferred this appeal against the judgment & award dated 10.09.2013 passed by the learned District Judge, Dhubri in the Reference Case being LA Case No.18/2011.

On instructions of the appellant/applicant, Ms. Chakraborty, learned Senior counsel, N.F. Railway is not pressing this appeal.

Accordingly, this appeal as well as the connected I.A.(C). No. 4093/2019, being not pressed, stand dismissed.

JUDGE

Comparing Assistant