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Attaur @ Attaur Rahman vs The Union Of India And 4 Ors
2021 Latest Caselaw 3504 Gua

Citation : 2021 Latest Caselaw 3504 Gua
Judgement Date : 16 December, 2021

Gauhati High Court
Attaur @ Attaur Rahman vs The Union Of India And 4 Ors on 16 December, 2021
                                                                    Page No.# 1/2

GAHC010197952017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3758/2017

            ATTAUR @ ATTAUR RAHMAN
            S/O- LATE ABDUL [email protected] MD. ABDUL SUBAHAN @ MD. ABDUL
            SUBAHAN MIA, R/O- VILL- OCKSECK PATHAR, P.O AND P.S- MURAJHAR,
            DIST- HOJAI, ASSAM



            VERSUS

            THE UNION OF INDIA and 4 ORS.
            REP. BY THE SECRETARY OF THE MIN OF HOME AFFAIRS, GOVT OF
            INDIA, NEW DELHI-1

            2:THE STATE OF ASSAM
             REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
             HOME DEPTT.
             DISPUR
             GUWAHATI-6

            3:THE DEPUTY COMMISSIONER
             HOJAI DISTRICT
            ASSAM

            4:THE SUPERINTENDENT OF POLICEB
             HOJAI
            ASSAM

            5:THE OFFICER-IN-CHARGE
             MURAJHAR POLICE STATION
             DIST- HOJAI
            ASSA

Advocate for the Petitioner   : MR.M ALI
                                                                              Page No.# 2/2

Advocate for the Respondent : ASSTT.S.G.I.




                                     BEFORE
                      HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                       HON'BLE MRS. JUSTICE MALASRI NANDI

                                             ORDER

16.12.2021 [N. Kotiswar Singh, J.]

Heard Mr. M.U. Mahmud, learned counsel for the petitioner. Also heard Ms. L. Devi,

learned counsel appearing on behalf of Mr. R.K. Dev Choudhury, learned Assistant Solicitor

General of India, for the respondent No.1; Mr. J. Payeng, learned special counsel, FT,

appearing for respondent Nos.2, 4 and 5 and Ms. U. Das, learned Addl. Senior Government

Advocate, Assam, appearing for respondent No.3.

Hearing concluded.

Judgment reserved.


                Sd/- Malasri Nandi                Sd/- N. Kotiswar Singh
                      JUDGE                                JUDGE




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