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2021 Latest Caselaw 3503 Gua

                                                               Page No.# 1/3

GAHC010256992018




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/3982/2018




         MD.SAFIR ALI and 7 ORS

         S/O Md. SAFIR ALI VIIAGE MADHAPUR PO MAROWA
         MOUZA-BAHJANI
         PS-MUKALMUA
         DIST NALBARI

         2: MD. MATLEB ALI

         S/O LATE SAMSHER ALI

          3: MD. JAKIR HUSSAIN

         S/O MD. ROUSHAN ALI

          4: SAYED RAFIQUR RAHMAN

         S/O LATE MANSIR ALI

          5: MD. GIAS ALI

         S/O LATE RAJAT ALI

          6: MD. HABIBAR RAHMAN

         S/O LATE FARJAN ALI

          7: MD. JEHERUL ISLAM

         S/O MD. YAKUB ALI

          8: MD. SONASHAH
                                                                    Page No.# 2/3


S/O LATE RAJAT ALI
ALL ARE R/O VILL. MADHAPUR
P.O. MAROWA
MAUZA BAHJANI
P.S. MUKALMUA
DIST. NALBARI.
VERSUS

MD. RAHIM ALI and 5 ORS

VILLAGE MADHAPUR PO MAROWA
MOUZA-BAHJANI
PS-MUKALMUA
DIST NALBARI

2:MD. BUJIR ALI

S/O LATE SHAHNUR ALI
3:MD. MAJIBAR RAHMAN

S/O LATE SHAHNUR ALI
4:MD. FARJAN ALI
S/O LATE SHAHNUR ALI
5:MUSTT. JAHEDA BIBI

D/O LATE SHAHNUR ALI
6:MAIKAN BIBI

D/O MIGHO ALI
W/O LATE SHAHNUR ALI
ALL ARE R/O VILL. MADHAPUR
P.O. MOROWA
MAUZA BAHJANI
P.S. MUKALMUWA
DIST. NALBARI
ASSAM.
------------
Advocate for : MS. A K CHOUDHURY
Advocate for : MR K KALITA appearing for MD. RAHIM ALI and 5 ORS




                      BEFORE
       HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                            ORDER

Page No.# 3/3

16.12.2021

In view of the judgment and order dated 16.12.2021 passed by this Court

in the connected RSA No.302/2018, this I.A. stands dismissed.

JUDGE

Comparing Assistant