Citation : 2021 Latest Caselaw 2002 Gua
Judgement Date : 26 August, 2021
Page No.# 1/2
GAHC010019432020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1120/2021
In WP(C)/575/2020
HINDUSTAN PAPER CORPORATION LTD. OFFICERS AND SUPERVISORS
ASSOCIATION AND 2 ORS. HAVING ITS REGISTERED OFFICE AT KAGAJ
NAGAR JAGIROAD DIST. MARIGAON ASSAM REP. BY ITS GENERAL
SECRETARY SRI KRISHNA KANTA SUTRADHAR
VERSUS
1. THE UNION OF INDIA AND 7 ORS.
REPRESENTED BY THE SECY. TO THE GOVT. OF INDIA MINISTRY OF
HEAVY INDUSTRIES AND PUBLIC ENTERPRISES GOVT. OF INDIA UDYOG
BHAWAN NEW DELHI 110011
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
INDUSTRIES AND COMMERCE DEPARTMENT DISPUR GUWAHATI-6.
3:ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED A
GOVERNMENT OF ASSAM UNDERTAKING HAVING ITS REGISTERED
OFFICE AT INDUSTRIAL ESTATE P.O. BAMUNIMAIDAM REP. BY ITS
MANAGING DIRECTOR.
4:THE MANAGER MINI INDUSTRIAL ESTATE MES BISWANATH CHARIALI
SIDC P.O. BISWANATH CHARIALI DIST. BISWNATH CHARIALI ASSAM.
Advocate for : MR. U K NAIR
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS.
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
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ORDER
Date : 26-08-2021
In view of the judgment and order passed today (26.08.2021) in WP(C) No. 575/2020, this Interlocutory Application stands disposed of.
JUDGE CHIEF JUSTICE Comparing Assistant
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