Page No.# 1/3 vs Khagen Roy And 7 Ors
2021 Latest Caselaw 1458 Gua

                                                                Page No.# 1/3

GAHC010043042021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Test.App./2/2021

         PUTUL CHANDRA ROY AND 2 ORS.
         S/O LATE KETARU CH. ROY @ KALIKANTA ROY, R/O VILLAGE- SOUTH
         TOKRERCHARA PART- I, PO AND PS GOLAKGANJ, DIST. DHUBRI, ASSAM,
         PIN-783334

         2: DILIP CHANDR ROY
          S/O LATE KETARU CH. ROY @ KALIKANTA ROY
          R/O VILLAGE- SOUTH TOKRERCHARA PART- I
          PO AND PS GOLAKGANJ
          DIST. DHUBRI
         ASSAM
          PIN-783334

         3: PROFULLA CHANDRA ROY
          S/O LATE KETARU CH. ROY @ KALIKANTA ROY
          R/O VILLAGE- SOUTH TOKRERCHARA PART- I
          PO AND PS GOLAKGANJ
          DIST. DHUBRI
         ASSAM
          PIN-78333

         VERSUS

         KHAGEN ROY AND 7 ORS.
         S/O LATE PICHAL ROY, R/O VILLAGE SOUTH TOKRERCHARA PART-I, PO
         AND PS GOLAKGANJ, DIST. DHUBRI, ASSAM, PIN-783334

         2:KANDURI ROY
         W/O LATE KANDURA ROY
          R/O VILLAGE- UCHITA
          PS GOLAKGANJ
          DIST. DHUBRI
         ASSAM
          PIN-783334
                                            Page No.# 2/3


3:SAROBALA ROY
W/O LATE MAHANANDA ROY
 R/O VILLAGE NALIA
 PS GOLAKGANJ
 DIST. DHUBRI
ASSAM
 PIN-783334

4:SUSHILA ROY
 S/O LATE KETARU CH. ROY @ KALIKANTA ROY
 R/O VILLAGE- SOUTH TOKRERCHARA PART- I
 PO AND PS GOLAKGANJ
 DIST. DHUBRI
ASSAM
 PIN-783334

5:BINOD ROY
 S/O LATE KETARU CH. ROY @ KALIKANTA ROY
 R/O VILLAGE- SOUTH TOKRERCHARA PART- I
 PO AND PS GOLAKGANJ
 DIST. DHUBRI
ASSAM
 PIN-783334

6:RAJESHWARI ROY
W/O SANTU ROY
 R/O VILLAGE- NOWYERVITA
 PS GOLAKGANJ
 DIST. DHUBRI
ASSAM
 PIN-783334

7:KAYCHALU ROY
 S/O LATE PICHAL ROY
 R/O VILLAGE- SOUTH TOKRERCHARA PART- I
 PO AND PS GOLAKGANJ
 DIST. DHUBRI
ASSAM
 PIN-783334

8:DUKATI ROY
W/O MANMOHAN ROY
 R/O VILLAGE- (DEBOTTAR HASDAHA)
 PS GOLAKGANJ
 DIST. DHUBRI
ASSAM
 PIN-78333
                                                                               Page No.# 3/3


Advocate for the Petitioner    : MR G BHARADWAJ

Advocate for the Respondent :




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                             ORDER

19-04-2021 Heard Shri A. Sarma, learned Senior Counsel for the appellant who has preferred this appeal against a judgment and decree dated 18.04.2020 passed by the learned District Judge, Dhubri in TS(P) No. 01/2018.

Office note dated 03.04.2021 reflects that there is no delay in view of the Hon'ble Supreme Court order dated 08.03.2021 whereby delay has been relaxed because of the present pandemic situation.

Admit.

Call for the records.

Notice being issued to the respondents by usual process. Steps within 2 (two) days from today. List for order(s) after receipt of the records.

JUDGE

Comparing Assistant