Gauhati High Court
Ramesh Das @ Ramesh Chandra Das vs Umesh Das And 16 Ors on 9 April, 2021
Page No.# 1/4
GAHC010001592021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/917/2021
RAMESH DAS @ RAMESH CHANDRA DAS
S/O- LATE ANANDI DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
P.O. BONGSHAR
DIST.- KAMRUP
ASSAM
PIN- 781103.
VERSUS
UMESH DAS AND 16 ORS.
S/O- LATE SIRISH DAS
R/O- VILL.- ABHAYAPUR
P.O. GERUAH
HAJO
DIST.- KAMRUP
ASSAM
PIN- 781102.
2:LAKSHMI DAS
S/O- LATE SIRISH DAS
R/O- VILL.- ABHAYAPUR
P.O. GERUAH
HAJO
DIST.- KAMRUP
ASSAM
PIN- 781102.
3:NAREN DAS
S/O- LATE SIRISH DAS
R/O- VILL.- ABHAYAPUR
P.O. GERUAH
HAJO
Page No.# 2/4
DIST.- KAMRUP
ASSAM
PIN- 781102.
4:SMT. SARASWATI DAS
W/O- LATE SIRISH DAS
R/O- VILL.- ABHAYAPUR
P.O. GERUAH
HAJO
DIST.- KAMRUP
ASSAM
PIN- 781102.
5:CHAKRADHAR DAS
S/O- LATE DEBI DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
6:PARAMA DAS
S/O- LATE BUDU DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
7:BIREN DAS
S/O- DHANIRAM DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
8:TIKEN DAS
S/O- DHANIRAM DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
9:HARMOHAN DAS
S/O- DHANIRAM DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
10:GANESH DAS
S/O- SURYA DAS
Page No.# 3/4
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
11:GANDHARBA DAS
S/O- SURYA DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
12:THANESWAR DAS
S/O- SURYA DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
13:JOGESH DAS
S/O- LATE ANANDI DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
14:PARAMA DAS
S/O- LATE ANANDI DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
15:CHANDRAKANTA DAS
S/O- SAJALU DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103.
16:ON THE DEATH OF BHARAT CHANDRA DAS
HIS LEGAL HEIRS SMT. KUNJALATA DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103
PRESENTLY RESIDING AT VILL.- KULHATI
Page No.# 4/4
P.S. HAJO
DIST.- KAMRUP
ASSAM
PIN- 781104.
17:JITUMONI DAS
S/O- SAJALU DAS
R/O- VILL.- BONGSHAR
ABHAYAPURIA PAM
DIST.- KAMRUP
ASSAM
PIN- 781103
PRESENTLY RESIDING AT VILL.- KULHATI
P.S. HAJO
DIST.- KAMRUP
ASSAM
PIN- 781104.
------------
Advocate for : MR. A C SARMA
Advocate for : appearing for UMESH DAS AND 16 ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
09.04.2021.
Heard Mr. A.C Sharma, learned senior counsel appearing for the applicant assisted by
Mr. D. Bharadwaj, the learned counsel. As per the order passed in RSA 57/2021, operation of
the Judgment and decree passed in Title Suit No. 266 of 2014 (New)/Title Suit No. 416 of
2011(Old) pending in the Court of Learned Musiff No. 1, Guwahati shall remain stayed till
disposal of the Appeal.
I.A stands disposed of.
JUDGE
Comparing Assistant
