Page No.# 1/3 vs Smti. Bhabani Dey
2021 Latest Caselaw 1395 Gua

                                                                     Page No.# 1/3

GAHC010053482019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RSA/214/2019

            SMTI. SHELI CHOUHAN AND 2 ORS.
            D/O- LATE RAM KEBAL CHOUHAN, W/O- SRI RAM CHANDRA CHOUHAN,
            R/O- RAM NAGAR, PORGONA- BONRAJ, P.S. AND P.O. SONAI, DIST.-
            CACHAR, PIN- 788119.

            2: SRI SURAJ CHOUHAN
             S/O- LATE SANKAR CHOUHAN
             R/O- TARAPUR PT-VII
             NABAPALLY LANE
             KARIMGANJ ROAD
             P.S. AND P.O. SILCHAR
             CACHAR
             PIN- 788003.

            3: SMTI. PURNIMA CHOUHAN
             D/O- LATE SRIPRASAD CHOUHAN
             R/O- TARAPUR PT-VII
             NABAPALLY LANE
             KARIMGANJ ROAD
             P.S. AND P.O. SILCHAR
             CACHAR
             PIN- 788003

            VERSUS

            SMTI. BHABANI DEY
            W/O- SRI BISHESWAR DEY, R/O- TARAPUR PT-VII, NABAPALLY LANE,
            KARIMGANJ ROAD, P.S. AND P.O. SILCHAR, CACHAR, PIN- 788003.



Advocate for the Petitioner   : MR. I ALAM

Advocate for the Respondent :
                                                  Page No.# 2/3




Linked Case : I.A.(Civil)/3251/2019

SMTI. SHELI CHOUHAN AND 2 ORS.
D/O- LATE RAM KEBAL CHOUHAN
W/O- SRI RAM CHANDRA CHOUHAN
R/O- RAM NAGAR
PORGONA- BONRAJ
P.S. AND P.O. SONAI
DIST.- CACHAR
PIN- 788119.

2: SRI SURAJ CHOUHAN
S/O- LATE SANKAR CHOUHAN
 R/O- TARAPUR PT-VII
 NABAPALLY LANE
 KARIMGANJ ROAD
 P.S. AND P.O. SILCHAR
 CACHAR
 PIN- 788003.

3: SMTI. PURNIMA CHOUHAN
D/O- LATE SRIPRASAD CHOUHAN
R/O- TARAPUR PT-VII
NABAPALLY LANE
KARIMGANJ ROAD
P.S. AND P.O. SILCHAR
CACHAR
PIN- 788003.
VERSUS

SMTI. BHABANI DEY
W/O- SRI BISHESWAR DEY
R/O- TARAPUR PT-VII
NABAPALLY LANE
KARIMGANJ ROAD
P.S. AND P.O. SILCHAR
CACHAR
PIN- 788003.


------------
Advocate for : MR. I ALAM
Advocate for : appearing for SMTI. BHABANI DEY
                                                                                         Page No.# 3/3




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

Date : --09.04.2021 Heard Mr. B.J. Ghosh, learned counsel assisted by Mr. I. Alam, learned counsel appearing for the appellant.

Pursuant to the order passed today in RSA No. 214/2019, the operation of the judgment and decree dated 14.12.2018 passed by the learned Civil Judge No. 1, Cachar, Silchar in T.A. No. 9/2017 arising out of judgment and decree dated 29.03.2017 passed in Title Suit No. 137/2012 by the learned Munsiff, Cachar, Silchar shall remain stayed till disposal of the appeal.

The I.A.(C) is disposed of.

JUDGE

Comparing Assistant