Shri Anup Kumar Dutta vs Shri K.H. Bimalendu Singha
2021 Latest Caselaw 1363 Gua

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GAHC010175652018




                               THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./346/2019

             SHRI ANUP KUMAR DUTTA
             S/O- LATE DHIRENDRA CHANDRA DUTTA,
             R/O- PRAGJYOTISH HOUSING SOCIETY COMPLEX, GHORAMARA
             CHARIALI, P.O- BELTOLA, P.S.- HATIGAON, DIST- KAMRUP(M), ASSAM.



             VERSUS

             SHRI K.H. BIMALENDU SINGHA
             S/O- LATE NILAMONI SINGHA, R/O- HOUSE NO. 32, MANIPURI BASTI,
             ULUBARI, GUWAHATI-781007, PRESENTLY RESIDING AT RAMNAGAR,
             KHELMA, TARAPUR PART-VI, P.S.- SILCHAR, DIST- CACHAR,ASSAM.



Advocate for the Petitioner    : MR. R C SAIKIA

Advocate for the Respondent : MR. A BHATTACHARJEE

BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA

07-04-2021

The appellant is represented by Mr. S. Das, learned counsel.

The respondent is represented by Mr. S. Choudhury, learned counsel.

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The appearance is complete.

Perused the appeal memo. Also perused the impugned judgment.

The appeal is admitted.

Call for the LCR.

List this matter immediately after receipt of the LCR for hearing.

JUDGE

Comparing Assistant