United India Insurance Company ... vs Alangkrita Sarmah And 4 Ors
2021 Latest Caselaw 1359 Gua

                                                         Page No.# 1/2

GAHC010062972021




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




          I.A.(Civil)/897/2021

         UNITED INDIA INSURANCE COMPANY LTD.
         REGISTERED HEAD OFFICE AT 24 WHITES ROAD
         MADRAS-600014 REP. BY THE MANAGER
         GAUHATI REGIONAL OFFICE
         G.S. ROAD
         GUWAHATI- 781005
         KAMRUP(M)
         ASSAM.


          VERSUS

         ALANGKRITA SARMAH AND 4 ORS.
         D/O- SRI SRIKANTA SARMAH
         R/O- VILL.- PACHIMCHUBA
         P.O. AND P.S. SIPAJHAR
         DIST.- DARRANG
         ASSAM
         PIN- 784145.

         2:MISS MUNMI SARMAH
         D/O- SRI SRIKANTA SARMAH
          R/O- VILL.- PACHIMCHUBA
          P.O. AND P.S. SIPAJHAR
          DIST.- DARRANG
         ASSAM
          PIN- 784145.
          3:SRIKANTA SARMAH
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             S/O- LATE SANDHI RAM DEVASARMAH
             R/O- VILL.- PACHIMCHUBA
             P.O. AND P.S. SIPAJHAR
             DIST.- DARRANG
             ASSAM
             PIN- 784145.
             4:MD. ABDUL KUDDUSH
             S/O- LATE AHED ALI
             R/O- WARD NO. 2
             MANGALDAI TOWN
             P.O. AND P.S. MANGALDAI
             DIST.- DARRANG
             ASSAM
             PIN- 784125.
             5:PHULEN KALITA
             S/O- SRI KAMALA KALITA
             R/O- VILL.- HAZARIKAPARA
             P.O. HAZARIKAPARA
             P.S. SIPAJHAR
             DIST.- DARRANG
             ASSAM
             PIN- 784145.
             ------------
             Advocate for : MS R D MAZUMDAR
             Advocate for : appearing for ALANGKRITA SARMAH AND 4 ORS.



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : --07.04.2021

Heard the learned Counsel Mrs. R.D. Mozumdar appearing for the applicant.

Pursuant to admission of MAC Appeal No. 112 of 2021, the operation of the judgment dated 23.12.2020 passed by the Additional District Judge, F.T.C., Darrang, Mangaldoi-cum- Member in MAC Tribunal, Darrang, Mangoldoi in MAC Case No.(D) 302 of 2013 shall remain stayed till disposal of the appeal.

The Interlocutory Application stands disposed of.

JUDGE Comparing Assistant