Citation : 2021 Latest Caselaw 1344 Gua
Judgement Date : 7 April, 2021
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GAHC010124512020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4133/2020
RUMI GOGOI AND 125 ORS.
D/O SUNESWAR GOGOI, R/O VILL-TAMULI PUKHURI, P.O.-
MITHAPUKHURI, P.S.-SIVASAGAR, ASSAM
2: GOKUL ARANDHAR
S/O UPEN ARANDHAR
R/O VILL-MAJBARI
P.O.-MAJBARI
P.S.-HALUWATING
DIST-SIVASAGAR
ASSAM
3: PARTHA JYOTI GOGOI
S/O DILIP GOGOI
R/O VILL AND P.O.-CHARING BARUATI
P.S.-GAURISAGAR
DIST-SIVASAGAR
ASSAM
4: ANKUR CHETIA
S/O RADHA CHETIA
R/O VILL-JABALATING
P.O.-BARKHORBENGANA
P.S.-NEMUGURI
DIST-SIVSAGAR
ASSAM
5: JATIN CHETIA
S/O GHANAKANTA CHETIA
R/O VILL-PANBECHA
P.O.-BETNA
P.S.-SIVSAGAR
DIST-SIVASAGAR
ASSAM
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6: BISWAJIT GOGOI
S/O SUNIL GOGOI
R/O VILL-HANDIQUE
P.O.-CHAMUA KHANIKOR
P.S.-GAURISAGAR
DIST-SIVASAGAR
ASSAM
7: SANATANU GOGOI
S/O LATE NOREN GOGOI
R/O VILL-JIAMARI
P.O.-PALENGI
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
8: BIDYUT BIKASH BORAH
S/O ARUN BORAH
R/O VILL-HAHCHARA KUJIBALI
P.O.-HAHCHARA KUJIBALI
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
9: MOON KONWAR BORUAH
W/O DIPAK BORUAH
R/O VILL-CHEKERAPAR CHANGMAI GAON
P.O.-CHEKERAPAR
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
10: JATIN BORUAH
S/O DIMBA BORUAH
R/O VILL AND P.O.-NOHAT
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
11: UMESH KONWAR
S/O TRAILUKYA KONWAR
R/O VILL-GAJLE
P.O.-RAJMAI
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
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12: ARUP JYOTI PHUKAN
S/O TILESWAR PHUKON
VILL-PALENGI GAON
P.O.-PALENGI
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
13: DILIP CHETIA
S/O PUNARAM CHETIA
R/O VILL-NO. 1 BORBIL KUNDUR
P.O.-BANAMALI
P.S.-KATOTIBARI
DIST-SIVSAGAR
ASSAM
14: KIRON CHANGMAI
S/O SUREN CHANGMAI
R/O VILL-BOKPRA
P.O.-NETAI
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
15: LAKHYADHAR BEZBORUAH
S/O GIRISH BEZBORUAH
R/O VILL-BOKPARA
P.O.-NETAI
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
16: GOKUL PHUKAN
S/O RUPESWAR PHUKAN
R/O VILL-AKHOIYA
P.O.-PATSAKU
P.S.-MORANHAT
DIST-SIVSAGAR
ASSAM
17: DIPAMONI CHANGMAI
D/O PITAMBAR CHANGMAI
R/O VILL-BUKANAGAR
P.O.-HAHCHARA KUJABALI
P.S.-SIVSAGAR
ASSAM
18: MONJIT HANDIQUE
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S/O NOREN HANDIQUE
R/O VILL-DEGHOLIA
P.S.-BORBORUAH
DIST-SIVSAGAR
ASSAM
19: MISS SAWALI PEGU
D/O PHUKAN PEGU
R/O VILL-DEOGHARIA
P.O.-RANGOLI
P.S.-BORBORUAH
DIST-SIVSAGAR
A SSAM
20: MISS POPY MONI DAS
D/O LATE PURNA DAS
R/O VILL-NAMDANG
P.O. AND P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
21: MISS ROSHMI REKHA GOGOI
D/O INDRESWAR GOGOI
R/O VILL-NAGALAMARA AHOM GAON
P.O. AND P.S.-NAGALAMARA
DIST-SIVSAGAR
ASSAM
22: BIDYUT RANJAN KUNWAR
S/O BAIDNATH KONWAR
R/O VILL-RAISAI
P.O. AND P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
23: SATYAJIT BORAH
S/O MITHARAM BORAH
R/O VILL-OUTOLA MAJGAON
P.O. AND P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
24: PRASANTA GOGOI
S/O NAREN GOGOI
R/O VILL-PATARGAON BOURA ALI
P.O. AND P.S.-HALUWATING
DIST-SIVSAGAR
ASSAM
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25: KRISHNA HANDIQUE
S/O LATE BIREN HANDIQUE
VILL-MECHAGORH
P.O.-MECHAGORH
P.S.-NAZIRA
DIST-SIVASAGAR
ASSAM
26: DEBOJIT CHUTIA
S/O AKON CHUTIA
R/O VILL-POHUCHUNGI
P.O.-RAMONI ALI
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
27: ARJUN GOGOI
S/O PUTUL GOGOI
R/O VILL-NA-BIL
P.O.-UDAIPUR
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
28: JAYANTA DEORI
S/O LATE LAKHIMBOR DEORI
R/O VILL-KATIHARI
P.O.-BAMRAJABARI
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
29: NITUL GOGOI
S/O NITYANANDA GOGOI
R/O VILL-NA-BIL
P.O.-UDAIPUR
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
30: ANKITA BORUAH
D/O HOREN BORUAH
R/O VILL-BOKOTA NAGAON
P.O.-HOLOGURI
P.S.-NEMUGURI
DIST-SIVSAGAR
ASSAM
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31: UZZAL NATH
S/O PADMAKANTA NATH
R/O VILL-NATH GAON
P.O.-CHARING
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
32: BHASKAR CHUTIA
S/O ANANDA CHUTIA
R/O VILL-DEGHALIA HULA
P.O.-NAHAT
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
33: MANUJ BORUAH
S/O JITEN BORUAH
R/O VILL-BORGOHAIN BARI
P.O.-BORAMALI
P.S.-KAKATIBARI
DIST-SIVSAGAR
ASSAM
34: LAKHI PEGU
S/O DEBAKANTA PEGU
R/O VILL-DEOGHARIA RANGALI
P.O.-RANGOLI
P.S.-KAKOTIBARI
DIST-SIVSAGAR
ASSAM
35: BISWAJIT GOGOI
S/O PARAMANANDA GOGOI
R/O VILL-JATAKIA
P.O.-JATAKIA
P.S.-NAZIRA
ASSAM
36: MITALI SADHANIDHAR
D/O LATE PADMESHWAR SADHANIDAR
R/O VILL-GUWAL GAON
P.O.-DIKHOMUKH
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
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37: MANTU RAJKHOWA
S/O MONESWAR RAJKHOWA
R/O VILL-SAGARBARI
P.O.-PATSAKU
P.S.-MORANHAT
DIST-SIVSAGAR
ASSAM
38: PRONAB GOGOI
S/O JUGESWAR GOGOI
R/O VILL-HARKINA
P.O.-PEOLIPHOKAN
P.S.-GELEKY
DIST-SIVSAGAR
ASSAM
39: BULI BORUAH
D/O HEMA BORUAH
R/O VILL-NAHARTOLI
P.O.-KHALIOI GHOGHRA
P.S.-MORANHAT
DIST-SIVSAGAR
ASSAM
40: PARTHAJIT GOGOI
S/O LATE GULUK CH.. GOGOI
R/O VILL-CHANGMAI GAON
P.O.-CHEREKAPAR
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
41: MANASH JYOTI KONWAR
S/O BIPIN KONWAR
R/O KUJIBALI KONWAR GAON
P.O.-HACHARA
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
42: MAKHAN HAZARIKA
S/O MOHAN HAZARIKA
R/O VILL-BOKOTA KHAMUN
P.O.-KHAMUN
P.S.-BOKOTA NEMUGURI
DIST-SIVSAGAR
ASSAM
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43: AJIT BORUAH
S/O TARUN BORUAH
R/O VILL-PURANI MELA
P.O.-PHULPANISIGA
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
44: SUNIL GOGOI
S/O DHIREN GOGOI
R/O VILL-HARKINA
P.O.-PEOLI PHUKAN
P.S.-GELEKY
DIST-SIVSAGAR
ASSAM
45: MOHAN SINGH GARH
S/O MOHUHAR GARH
R/O VILL AND P.O.-HATIPATI
P.S.-GELEKY
DIST-SIVSAGAR
ASSAM
46: MOHES MAJI
S/O SABHILAL MAJI
R/O VILL-HARKINA
P.O.-PEOLI PHUKAN
P.S.-GELEKY
DIST-SIVSGAR
ASSAM
47: BIBEK CH. DUTTA
S/O AKONMAN DUTTA
R/O VILL-GARKUKH
P.O.-PHULPANICHIGA
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
48: KAKU KUMAR DUTTA
S/O THUKHESWAR DUTTA
R/O VILL-MICHAJAN
P.O.-MICHAJAN
P.S.-NAMTI
DIST-SIVSAGAR
ASSAM
49: PHANINDHAR BORAH
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S/O AKHOTI BORAH
R/O VILL-BETBARI JULA GAON
P.O.-MITHAPUKHURI
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
50: AMARJIT BORUAH
S/O PHONIDHAR BORUAH
R/O VILL-MAJUMELIA
P.O.-PHULPANISIGA
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
51: PRANAB BORGOHAIN
S/O GONESH BORGOHAIN
R/O VILL-BAHUABARI
P.O.-BAM RAJABARI
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
52: JITU GOGOI
S/O MILON GOGOI
R/O VILL-MAJUMOLIA
P.O.-PHULPANISIGA
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
53: RINTU GOGOI
S/O SATANYA GOGOI
R/O VILL-SADHANI CHUCK
P.O.-DIHINGMUKH
P.S.-DEMOW
DIST-SIVSGAR
ASSAM
54: PRANAB BORAH
S/O JUGEN BORAH
R/O VILL-GARKUKH
P.O.-PHULPANISIGA
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
55: NITYA NANDA NEOG
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S/O RAMEN NEOG
R/O VILL-DAGAON
P.O.-MITHAPUKHURI
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
56: PRASANNA CHETIA
S/O SANIT CHETIA
R/O VILL-BHADHRA
P.O.-BHADHARA
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
57: NITU DOLEY
D/O TRIDIP DOLEY
R/O VILL-WEST JAMUNA ROAD
P.O. AND P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
58: PINKY BORGOHAIN
D/O KAMAL BORGOHAIN
R/O VILL-GOHAIN GAON
P.O.-KAIBATRADOLONE
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
59: JOYJYOTI LAHON
S/O TUBURAM LAHON
R/O VILL-BORAKHOWA LAHON
P.O.-JATAKIA
P.S.-NAZIRA
DIST-SIVSAGAR
ASSAM
60: RAHUL GOGOI
S/O SAHURAM GOGOI
R/O VILL-THAWRA MAJGAON
P.O.-RAJMAI
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
61: PRANAB PHUKAN
S/O KAMAL PHUKAN
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R/O VILL AND P.O.-SARAGUWA
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
62: DEEPJYOTI DAS
S/O NANDIRAM DAS
R/O VILL-PATHALIAL KOIBARTA GAON
P.O.-PATSAKU
P.S.-BOKOTA NEMUGURI
DIST-SIVSAGAR
ASSAM
63: MONURANJAN GOGOI
S/O GHANAKANTA GOGOI
R/O VILL-NO.2 HALAGARI
P.O.-MARDAMANI
P.O.-MORANHAT
DIST-SIVSAGAR
ASSAM
64: PARTHA PROTIM SADHANIDAR
S/O DEBA SADHANIDHAR
R/O VILL-BHESELIMARI
P.O.-DEKHOWMUKH
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
65: JUN GOGOI
S/O JITEN GOGOI
R/O VILL-NAMTI
P.O.-NAMTI
P.S.-NAZIRA
DIST-SIVSAGAR
ASSAM
66: NABA JYOTI NATH
S/O GOLAP NATH
R/O VILL-CHABUKDHARA
P.O.-HATIGHULI
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
67: PRONOB JYOTI KHANIKAR
S/O BAGAI KHANIKAR
R/O VILL-HATIGHULI
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P.O.-GAURISAGAR
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
68: SK. SORIFUL HUSSAIN
S/O SK. MOHIBUL HUSSAIN
R/O VILL-BORUAH CHUK
P.O.-KONWARPUR
P.S.-SIVSAGAR
ASSAM
69: KOUSTOVE MAHANTA
S/O INDRA MAHANTA
R/O VILL AND P.O.-DEOPANI
P.S.-GELEKY
DIST-SIVSAGAR
ASSAM
70: LAKHI BHARALUA
S/O KUKOI BHARALUA
R/O VILL-BAKATA MOLIA CHUCK
P.O.-NEMUGURI
P.S.-NEMUGURI
DIST-SIVSAGAR
ASSAM
71: BIMAL KUKURACHOWA
S/O HOMESWAR KUKURACHOWA
R/O VILL-BOKOTA
P.O.-BOKOTA
P.S.-BOKOTA NEMUGURI
DIST-SIVSAGAR
ASSAM
72: SRIMANTA SAIKIA
S/O DANDIRAM SAIKIA
R/O VILL-KASHIBARI
P.O.-BARUWATI
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
73: ROMAN BORGOHAIN
S/O DILIP BORGOHAIN
R/O VILL-MECHAGARH GAON
P.O.-MECHAGARH
P.S.-NAZIRA
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DIST-SIVSAGAR
ASSAM
74: PORAG DAS
S/O INDRA DAS
R/ OVILL-KONWARPUR SENSUWA
P.O.-CHAULKARA
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
75: BABUL GOGOI
S/O MANIK GOGOI
R/O VILL-MUJUMALIA
P.O.-CHARAGUA
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
76: DEEP JYOTI CHETIA
S/O BENUDHAR CHETIA
R/O VILL-SONTAK BOGDOI
P.O.-SONTAK
P.S.-SIMALUGARH
DIST-SIVSAGAR
ASSAM
77: PRASANTA KALITA
S/O PUWAL KALITA
R/O VILL AND P.O.-SARAGUWA
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
78: UZZAL BORUAH
S/O PORAFULLA BARUAH
R/O VILL-ABHOYPURI
P.O.-DEORAJA
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
79: CHITRA RANJAN LEKHARU
S/O NAGEN LEKHARU
R/O VILL-MOHCHAL
P.O.-HAFOLUTING
P.S.-GAURISAGAR
DIST-SIVSAGAR
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ASSAM
80: AKIBUDDIN AHMED
S/O MUHIRATDDIN AHMED
R/O VILL-KARDOIGURI
P.O.-SUKANPUKHURI
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
81: RITU KALITA
S/O RAMESH KALITA
R/O VILL-RUPAPUR
P.O.-DEMOW
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
82: SIMANTA GOGOI
S/O RADMA GOGOI
R/O VILL-BOGARIGURI LUNPURIA
P.O.-RAMONI ALI
P.S.-SIMALUGURI
DIST-SIVSAGAR
ASSAM
83: DENISH BURAGOHAIN
S/O ARUN BURAGOHAIN
R/O VILL-SOLADHARA
P.O.-SILASAKU
P.S.-SIMALUGURI
DIST-SIVSAGAR
ASSAM
84: BIDYA BORAH
S/O NOBIN BORAH
R/O VILL-LEFERA GAON
P.O.-SILASAKU
P.S.-SIMALUGURI
DIST-SIVSAGAR
ASSAM
85: BHOBESH MOHAN
S/O PURNA MOHAN
R/O VILL-PATCHAKU
P.S.-BOKOTA NEMUGURI
DIST-SIVSAGAR
ASSAM
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86: CHANDRA CHULADHARA
S/O SUSHAN CHULADHARA
R/O VILL-CHULADHARA
P.O.-NEMUGURI
P.S.-BAKATA NEMUGURI
DIST-SIVSAGAR
ASSAM
87: DHRUBA JYOTI PHUKAN
S/O ROBIN PHUKAN
R/O VILL-BARUWATI
P.O.-CHARING
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
88: MRIDUL LEKHARU
S/O ROHIT LEKHARU
R/O VILL-TIFUK KOCHARI
P.O.-DOBA TINIALI
P.S.-MORANHAT
DIST-SIVSAGAR
ASSAM
89: PAPU KHANIKAR
S/O PRABIN KAHNIKAR
R/O VILL-NA-PAM
P.O.-CHARING
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
90: JODUMONI PHUKAN
S/O PHULESWAR PHUKAN
R/O VILL-MANTANIA
P.O.-DEORAJA
P.S.-AMGURI
DIST-SIVSAGAR
ASSAM
91: RAKESH JULLAH
S/O PONESH JULLAH
R/O VILL-BOKABIL
P.O.-MITHAPUKHURI
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
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92: NIREN BHARALI
S/O SAMESWAR BHARALI
R/O VILL-BOKDARA
P.O.-NETIA
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
93: LILAMBAR GOGOI
S/O PHULESWAR GOGOI
R/O VILL-CHAULKORA
P.O.-DEKHARIKINAR
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
94: BHUBAN KONWAR
S/O TUKHESWAR KONWAR
R/O VILL-NO. 2 KONWARGAON
P.O.-MITHAPUKHURI
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
95: ARABINDA HATIMURIA
S/O PADMA HATIMURIA
R/O VILL-AIDEOBARI
P.O.-DEOGHARIA
P.S.-GELEKY
DIST-SIVSAGAR
ASSAM
96: MRIDUPABAN LAHON
S/O SATYADHAR LAHON
R/O VILL-DEWRICHIGA
P.O.-NETAI
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
97: NOYAN MONI CHETIA
S/O DEBOJIT CHETIA
R/O VILL-LAHON GAON
P.O.-JATAKIA
P.S.-NAZIRA
DIST-SIVSAGAR
ASSAM
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98: SANGITA MARAR
D/O SURAJ KR. MARAR
R/O VILL-KETEKIBARI
P.O.-MEZENGA
P.S.-NAZIRA
DIST-SIVSAGAR
ASSAM
99: MADHAB CHETIA
S/O PURNANADA CHETIA
R/O VILL-HENAALI
P.O.-BAULIMAIDAN
P.S.-NAZIRA
DIST-SIVSAGAR
ASSAM
100: SANJIB GOGOI
S/O BHARAT GOGOI
R/O VILL-LALIMGAON
P.O.-CHERAKAPAR
P.O.-SIVSAGAR
DIST-ASSAM
101: NONDITA MILI
D/O MANIRAM MILI
R/O VILL-MAJARBARI
P.O.-DESANGMUKH
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
102: ANIL KALITA
S/O RUDRA KALITA
R/O VILL-NAMDANG
P.O. AND P.S.-GAURISAGAR
DIST-SIVASAGAR
ASSAM
103: PANKAJ DUTTA
S/O BHABEN CH. DUTTA
R/O VILL-CHARING DULIAGAON
P.O.-BARUWATI
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
104: HEMANTA GOGOI
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S/O BUDHESWAR GOGOI
R/O VILL-SADHANI CHUCK
P.O.-DEHINGMUKH
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
105: SURAJ GOGOI
S/O GUNARAM GOGOI
R/O VILL-BALAMIA
P.O.-PHULPANICHIGA
P.S.-GAURISAGAR
DIST-SIVSAGAR
ASSAM
106: SANKARJYOTI GOGOI
S/O PUNARAM GOGOI
R/O HUDUPARA PACHANI
P.O.-HUDUPARA
P.S.-NAZIRA
DIST-SIVSAGAR
ASSAM
107: BINOD BORUAH
S/O LOLIT BORUAH
R/O VILL AND P.O.-RAMONIALI
P.S.-SIMALUGURI
DIST- SIVSAGAR
ASSAM
108: HIRUMONI CHETIA
S/O BIMAL CHETIA
R/O VILL-MAGAN GAON
P.O.-CHAULKARA
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
109: PINKU CHUTIA
S/O BIJOY CHUTIA
R/O VILL-DEHINGIA GAON
P.O.-JAYAPAR
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
110: HIREN CHUTIA
S/O SUREN CHUTIA
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R/O VILL-MAHMORA KHONKOR
P.O.-NAMTI
P.S.-AMGURI
DIST-SIVSAGAR
ASSAM
111: TARON BORA
S/O LATE MENESWAR BORA
R/O VILL-MICHAJAN
P.O. AND P.S.-BORHAT
DIST-SIVSAGAR
ASSAM
112: RUMI PADUM
D/O HOREN PADUM
R/O VILL-DECHAMUKH
P.O.-DEHINGTHAN
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
113: BITUL SALADHARA
S/O DIPAK SALADHARA
R/O VILL-SOLADHARA
P.O. AND P.S.-NEMUGURI
DIST-SIVSAGAR
ASSAM
114: DEEP JYOTI DIHINGIA
S/O THENESWAR DIHINGIA
R/O NOIKUSH MACHKHUWA
P.O.-MACHKHUWA
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
115: JINTU GOGOI
S/O NEPEN GOGOI
R/O VILL-BHADHARA
P.O.-PATSAKU
P.S.-BOKOTA NEMUGURI
DIST-SIVSAGAR
ASSAM
116: JAGAT BORAH
S/O KONESWAR BORAH
R/O VILL-NAHAT
P.O.-BANAMALI
Page No.# 20/45
P.S.-KATHANIBARI
DIST-SIVSAGAR
ASSAM
117: SAILEN CHUTIA
S/O DURGA CHUTIA
R/O VILL AND P.O.-BOGIDOL
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
118: BISWAJIT GOGOI
S/O MONIRAM GOGOI
R/O VILL AND P.O.-NOHAT
P.S.-DEMOW
DIST-SIVSAGAR
ASSAM
119: MINTU GOGOI
S/O UMAKANTA GOGOI
R/O VILL AND P.O.-SENSUWA
P.S.-HALUWATING
DIST-SIVSAGAR
ASSAM
120: PALLAB CHULADHARA
S/O RAJEN SOLADHARA
R/O VILL-SOLADHARA GAON
P.O.-BAKATA NEMUGURI
P.S.-BAKATA
NEMUGURI
DIST-SIVSGAR
ASSAM
121: PRONAB CHETIA
S/O LT. PUNESWAR CHETIA
R/O VILL-NA PAM CHETIA
P.O.-SINGHADOWAR
P.S.-SIVSAGAR
DIST-SIVSAGAR
ASSAM
122: MIDUL BORUAH
S/O BISWAJIT BORUAH
R/O VILL-NO.1 LAHON GAON
P.O.-SINGIBIL
P.S.-GELEKY
DIST-SIVSAGAR
Page No.# 21/45
ASSAM
123: BROJEN BORAH
S/O GUNA KANTA BORAH
R/O VILL-BAGPARA NITAI PUKHURI
P.O.-NITAIPUKHURI
DIST-SIVSAGAR
ASSAM
124: RUP JYOTI KONWAR
S/O PUJYA KONWAR
R/O VILL-MOLAGAON
P.O.-MADURI
DIST-SIVSAGAR
ASSAM
125: LAKSHI NATH DAS
S/O PROFULA DAS
R/O VILL-BOKATA LAKHMONI
P.S.-BOKOTA NEMUGURI
DIST-SIVSAGAR
ASSAM
126: DEBAJIT BARMAN
S/O ANIL BARMAN
R/O VILL-BHARALUWA
P.O.-DIKHOMUKH
DIST-SIVSAGAR
ASSA
VERSUS
THE STATE OF ASSAM AND 5 ORS.
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, DEPARTMENT OF HOME, GUWAHATI-6
2:THE DIRECTOR GENERAL OF POLICE
ASSAM
ASSAM POLICE POLICE HEADQUARTERS
ULUBARI
GUWAHATI-7
3:THE ADDITIONAL DIRECTOR GENERAL OF POLICE (TAP)
ASSAM POLICE HEADQUARTER
ULUBARI
GUWAHATI-7
4:THE INSPECTOR GENERAL OF POLICE (ADMN.)
Page No.# 22/45
ASSAM POLICE HEADQUARTERS
ULUBARI
GUWAHATI-7
5:THE SUPERINTENDENT OF POLICE
SIVSAGAR
DIST-SIVSAGAR
ASSAM
6:THE STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
TO BE REPRESENTED BY ITS CHAIRMAN
ASSAM POLICE HOUSING CORPORATION LTD.
REHABARI
GUWAHATI-0
Advocate for the Petitioner : MR A R BHUYAN
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C)/3020/2020
BISWAJIT GOGOI AND 121 ORS. S/O. PARAMANANDA GOGOI VILL. JATAKIA P.O. JATAKIA P.S. NAZIRA ASSAM.
2: GOKUL ARANDHAR S/O. UPEN ARANDHAR VILL. MAJBARI P.O. MAJBARI P.S. HALUWATING DIST. SIVASAGAR ASSAM.
3: PARTHA JYOTI GOGOI S/O. DILIP GOGOI VILL. AND P.O. CHARING BARUATI P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
Page No.# 23/45
4: ANKUR CHETIA S/O. RADHA CHETIA VILL. JABALATING P.O. BAKHORBENGANA P.S. NEMUGURI DIST. SIVASAGAR ASSAM.
5: JATIN CHETIA S/O. GHANAKANTA CHETIA VILL. PANBECHA P.O. BETNA P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
6: BISWAJIT GOGOI S/O. SUNIL GOGOI VILL. HANDIQUE P.O. CHAMUA KHANIKOR P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
7: SANTANU GOGOI S/O. LT. NOREN GOGOI VILL. JIAMARI P.O. PALENGI P.S. DEMOW DIST. SIVASAGAR ASSAM.
8: BIDYUT BIKASH BORAH S/O. ARUN BORAH VILL. HAHCHARA KUJIBALI P.O. HACHARA KUJIBALI P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
9: MOON KONWAR BORUAH W/O. DIPAK BORUAH VILL. CHEREKAPAR CHANGMAI GAON P.O. CHEREKAPAR P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
Page No.# 24/45
10: JATIN BORUAH S/O. DIMBA BORUAH VILL. AND P.O. NOHAT P.S. DEMOW DIST. SIVSAGAR ASSAM.
11: UMESH KONWAR S/O. TRILUKYA KONWAR VILL. GAJLE P.O. RAJMAI P.S. DEMOW DIST. SIVASAGAR ASSAM.
12: ARUP JYOTI PHUKAN S/O. TILESWAR PHUKON VILL. PALENGI DHYAN GAON P.O. PALENGI P.S. DEMOW DIST. SIVASAGAR ASSAM.
13: DILIP CHETIA S/O. PUNARAM CHETIA VILL. NO.1 BORBIL KUNDUR P.O. BANAMALI P.S. KATOTIBARI DIST. SIVASAGAR ASSAM.
14: KIRON CHANGMAI S/O. SUREN CHANGMAI VILL. BOKPARA P.O. NETAI P.S. DEMOW DIST. SIVASAGAR ASSAM.
15: LAKHYADHAR BEZBORUAH S/O. GIRISH BEZBORUAH VILL. BOKPARA P.O. NETAI P.S. DEMOW DIST. SIVASAGAR ASSAM.
Page No.# 25/45
16: GOKUL PHUKAN S/O. RUPESWAR PHUKAN VILL. AKHOIYA P.O. PATSAKU P.S. MORANHAT DIST. SIVASAGAR ASSAM.
17: DIPAMONI CHANGMAI D/O. PITAMBAR CHANGMAI VILL. BUKANAGAR P.O. HAHCHARA KUJABALI P.S. SIVSAGAR ASSAM.
18: MONJIT HANDIQUE S/O. NOREN HANDIQUE VILL. DEGHOLIA P.O. DEGHOLIA P.S. BORBORUAH DIST. SIVASAGAR ASSAM.
19: SAWALI PEGU D/O. PHUKAN PEGU VILL. DEOGHARIA P.O. RANGOLI P.S. BORBORUAH DIST. SIVASAGAR ASSAM.
20: POPY MONI DAS D/O. LT. PURNA DAS VILL. NAMDANG P.O. AND P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
21: ROSHMI REKHA GOGOI D/O. INDRESWAR GOGOI VILL. NAGALAMARA AHOM GAON P.O. AND P.S. NAGALAMARA DIST. SIVASAGAR ASSAM.
22: BIDYUT RANJAN KUNWAR S/O. BAIDANATH KONWAR VILL. RAISAI Page No.# 26/45
P.O. AND P.S. DEMOW DIST. SIVASAGAR ASSAM.
23: SATYAJIT BORAH S/O. MITHARAM BORAH VILL. OUTOLA MAJGAON P.O. AND P.S. DEMOW DIST. SIVASAGAR ASSAM.
24: PRASANTA GOGOI S/O. NAREN GOGOI VILL. PATARGAON BOURA ALI P.O. AND P.S. HALUWATING DIST. SIVASAGAR ASSAM.
25: KRISHNA HANDIQUE S/O. LT. BIREN HANDIQUE VILL. MECHAGORH P.O. MECHAGORH P.S. NAZIRA DIST. SIVASAGAR ASSAM.
26: DEBOJIT CHUTIA S/O. AKON CHUTIA VILL. POHUCHUNGI P.O. RAMONI ALI P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
27: ARJUN GOGOI S/O. PUTUL GOGOI VILL. NA-BIL P.O. UDAIPUR P.S. DEMOW DIST. SIVASAGAR ASSAM.
28: JAYANTA DEORI S/O. LT. LAKHIMBOR DEORI VILL. KATIHARI P.O. BAMRAJABARI P.S. DEMOW DIST. SIVASAGAR Page No.# 27/45
ASSAM.
29: NITUL GOGOI S/O. NITYANANDA GOGOI VILL. NA-BIL P.O. UDAIPUR P.S. DEMOW DIST. SIVASAGAR ASSAM.
30: ANKITA BORUAH D/O. HOREN BORUAH VILL. BOKOTA NAGAON P.O. HOLOGURI P.S. NEMUGURI DIST. SIVASAGAR ASSAM.
31: UZZAL NATH S/O. PADMAKANTA NATH VILL. NATH GAON P.O. CHARING P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
32: BHASKAR CHUTIA S/O. ANANDA CHUTIA VILL. DEGHALIA HULA P.O. NAHAT P.S. DEMOW DIST. SIVASAGAR ASSAM.
33: MANUJ BORUAH S/O. JITEN BORUAH VILL. BORGOHAIN BARI P.O. BORAMALI P.S. KAKATIBARI DIST. SIVASAGAR ASSAM.
34: LAKHI PEGU S/O. DEBAKANTA PEGU VILL. DEOGHARIA RANGALI P.O. RANGOLI P.S. KAKOTIBARI DIST. SIVASAGAR Page No.# 28/45
ASSAM.
35: RUMI GOGOI D/O. SUNESWAR GOGOI VILL. TAMULI PUKHURI P.O. MITHAPUKHURI P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
36: MITALI SADHANIDAR D/O. LT. PADMESHWAR SADHANIDAR VILL. GUWAL GAON P.O. DIKHOMUKH P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
37: MANTU RAJKHOWA S/O. MONESWAR RAJKHOWA VILL. SAGARBARI P.O. PATSAKU P.S. MORANHAT DIST. SIVASAGAR ASSAM.
38: PRONAB GOGOI S/O. JUGESWAR GOGOI VILL. HARKINA P.O. PEOLIPHOKAN P.S. GELEKY DIST. SIVASAGAR ASSAM.
39: BULI BORUAH D/O. HEMA BORUAH VILL. NAHARTOLI P.O. KHALIOI GHOGHRA P.S. MORANHAT DIST. SIVASAGAR ASSAM.
40: PARTHAJIT GOGOI S/O. LT. GULUK CH. GOGOI VILL. CHANGMAI GAON P.O. CHEREKAPAR P.S. SIVSAGAR DIST. SIVASAGAR Page No.# 29/45
ASSAM.
41: MANASH JYOTI KONWAR S/O. BIPIN KONWAR KUJIBALI KONWAR GAON P.O. HACHARA P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
42: MAKHAN HAZARIKA S/O. MOHAN HAZARIKA VILL. BOKOTA KHAMUN P.O. KHAMUN P.S. BOKATA NEMUGURI DIST. SIVASAGAR ASSAM.
43: AJIT BORUAH S/O. TARUN BORUAH VILL. PURANI MELA P.O. PHULPANISIGA P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
44: SUNIL GOGOI S/O. DHIREN GOGOI VILL. HARKINA P.O. PEOLI PHUKAN P.S. GELEKY DIST. SIVASAGAR ASSAM.
45: MOHAN SINGH GARH S/O. MOHUHAR GARH VILL. AND P.O. HATIPATI P.S. GELEKY DIST. SIVASAGAR ASSAM.
46: MOHES MAJI
S/O. SABHILAL MAJI VILL. HARKINA P.O. PEOLI PHUKAN P.S. GELEKY DIST. SIVASAGAR Page No.# 30/45
ASSAM.
47: BIBEK CH. DUTTA
S/O. AKONMAN DUTTA VILL. GARKUKH P.O. PHULPANICHIGA P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
48: KAKU KUMAR DUTTA S/O. THUKHESWAR DUTTA VILL. MICHAJAN P.O. MICHAJAN P.S. NAMTI DIST. SIVASAGAR ASSAM.
49: PHANINDAR BORAH S/O. AKHOTI BORAH VILL. BETBARI JULA GAON P.O. MITHAPUKHURI P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
50: AMARJIT BORUAH S/O. PHINIDHAR BORUAH VILL. MAJUMELIA P.O. PHULPANISIGA P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
51: PRANAB BORGOHAIN S/O. GONESH BORGOHAIN VILL. BAHUABARI P.O. BAM RAJABARI P.S. DEMOW DIST. SIVASAGAR ASSAM.
52: JITU GOGOI S/O. MILON GOGOI VILL. MAJUMOLIA P.O. PHULPANISIGA P.S. GAURISAGAR Page No.# 31/45
DIST. SIVASAGAR ASSAM.
53: RINTU GOGOI S/O. SATANYA GOGOI VILL. SADHANI CHUCK P.O. DIHINGMUKH P.S. DEMOW DIST. SIVASAGAR ASSAM.
54: PRANAB BORAH S/O. JUGEN BORAH VILL. GARKUKH P.O. PHULPANISIGA P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
55: NITYA NANDA NEOG S/O. RAMEN NEOG VILL. DAGAON P.O. MITHAPUKHURI P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
56: PRASANNA CHETIA S/O. SANIT CHETIA VILL. BHADHRA P.O. BHADHARA P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
57: NITU DOLEY D/O. TRIDIP DOLEY VILL. WEST JAMUNA ROAD P.O. AND P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
58: PINKY BORGOHAIN D/O. KAMAL BORGOHAIN VILL. GOHAIN GAON P.O. KAIBATRADOLONE P.S. DEMOW DIST. SIVASAGAR Page No.# 32/45
ASSAM.
59: JOYJYOTI LAHON S/O. TUBURAM LAHON VILL. BORAKHOWA LAHON P.O. JATAKIA P.S. NAZIRA DIST. SIVASAGAR ASSAM.
60: RAHUL GOGOI S/O. SAHURAM GOGOI VILL. THAWRA MAJGAON P.O. RAJMAI P.S. DEMOW DIST. SIVASAGAR ASSAM.
61: PRANAB PHUKAN S/O. KAMAL PHUKAN VILL. AND P.O. SARAGUWA P.S. DEMOW DIST. SIVASAGAR ASSAM.
62: DEEPJYOTI DAS S/O. NANDIRAM DAS VILL. PATHALIAL KOIBARTRA GAON P.O. PATSAKU P.S. BOKOTA NEMUGURI DIST. SIVASAGAR ASSAM.
63: MONURANJAN GOGOI S/O. GHANAKANTA GOGOI VILL. NO.2 HALAGARI P.O. MARDAMANI P.S. MORANHAT DIST. SIVASAGAR ASSAM.
64: PARTH PROTIM SADHANIDAR S/O. DEBA SADHANIDAR VILL. BHESELIMARI P.O. DEKHOWMUKH P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
Page No.# 33/45
65: JUN GOGOI
S/O. JITEN GOGOI VILL. NAMTI P.O. NAMTI P.S. NAZIRA DIST. SIVSAGAR ASSAM.
66: NABA JYOTI NATH S/O. GOLAP NATH VILL. CHABUKDHARA P.O. HATIGHULI P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
67: PRONOB JYOTI KHANIKAR S/O. BAGAI KHANIKAR VILL. HATIGHULI P.O. GAURISAGAR P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
68: SK. SORIFUL HUSSAIN S/O. SK. MOHIBUL HUSSAIN VILL. BORUAH CHUK P.O. KONWARPOUR P.S. SIVSAGAR ASSAM.
69: KOUSTOVE MAHANTA S/O. INDRA MAHANTA VILL. AND P.O. DEOPANI P.S. GELEKY DIST. SIVASAGAR ASSAM.
70: LAKHI BHARALUA S/O. KUKOI BHARALUA VILL. BAKATA MOLIA CHUCK P.O. NEMUGURI P.S. NEMUGURI DIST. SIVSAGAR ASSAM.
Page No.# 34/45
71: BIMAL KUKURACHOWA S/O. HOMESWAR KUKURACHOWA VILL. BOKOTA P.O. BOKOTA P.S. BOKOTA NEMUGURI DIST. SIVASAGAR ASSAM.
72: SRIMANTA SAIKIA S/O. DANDIRAM SAIKIA VILL. KASHIBARI P.O. BARUWATI P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
73: ROMAN BORGOHAIN S/O. DILIP BORGOHAIN VILL. MECHAGARH GAON P.O. MECHAGARH P.S. NAZIRA DIST. SIVSAGAR ASSAM.
74: PORAG DAS S/O. INDRA DAS VILL. KONWARPUR SENSUWA P.O. CHAULKARA P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
75: BABUL GOGOI S/O. MANIK GOGOI VILL. MUJUMALIA P.O. CHARAGUA P.S. DEMOW DIST. SIVASAGAR ASSAM.
76: DEEP JYOTI CHETIA S/O. BENUDHAR CHETIA VILL. SONTAK BOGDOI P.O. SONTAK P.S. SIMALUGARH DIST. SIVASAGAR ASSAM.
Page No.# 35/45
77: PRASANTA KALITA S/O. PUWAL KALITA VILL. AND P.O. SARAGUWA P.S. DEMOW DIST. SIVASAGAR ASSAM.
78: UZZAL BORUAH S/O. PORAFULLA BARUAH VILL. ABHOYPURI P.O. DEORAJA P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
79: CHITRA RANJAN LEKHARU S/O. NAGEN LAKHARU VILL. MOHCHAL P.O. HAFOLUTING P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
80: AKIBUDDIN AHMED S/O. MUHIRATDDIN AHMED VILL. KARDOIGURI P.O. SUKANPUKHURI P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
81: RITU KALITA S/O. RAMESH KALITA VILL. RUPAPUR P.O. DEMOW P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
82: SIMANTA GOGOI S/O. RADMA GOGOI VILL. BOGARIGURI LUNPURIA P.O. RAMONI ALI P.S. SIMALUGURI DIST. SIVASAGAR ASSAM.
83: DENISH BURAGOHAIN Page No.# 36/45
S/O. ARUN BURAGOHAIN VILL. SOLADHARA P.O. SILASAKU P.S. SIMALUGURI DIST. SIVASAGAR ASSAM.
84: BIDYA BORAH S/O. NOBIN BORAH VILL. LEFERA GAON P.O. SILASAKU P.S. SIMALUGURI DIST. SIVASAGAR ASSAM.
85: BHOBESH MOHAN S/O. PURNA MOHAN VILL. PATCHAKU P.S. BOKOTA NEMUGURI DIST. SIVASAGAR ASSAM.
86: CHANDRA CHULADHARA S/O. SUSHAN CHULADHARA VILL. CHULADHARA P.O. NEMUGURI P.S. BAKATA NEMUGURI DIST. SIVASAGAR ASSAM.
87: DHRUBA JYOTI PHUKAN S/O. ROBIN PHUKAN VILL. BARUWATI P.O. CHARING P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
88: MRIDUL LEKHARU S/O. ROHINI LEKHARU VILL. TIFUK KOCHARI P.O. DOBA TINIALI P.S. MORANHAT DIST. SIVASAGAR ASSAM.
89: PAPU KHANIKAR Page No.# 37/45
S/O. PRABIN KHANIKAR VILL. NA-PAM P.O. CHARING P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
90: JODUMONI PHUKAN S/O. PHULESWAR PHUKAN VILL. MANTANIA P.O. DEORAJA P.S. AMGURI DIST. SIVASAGAR ASSAM.
91: RAKESH JULLAH S/O. PONESH JULLAH VILL. BOKABIL P.O. MITHAPUKHURI P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
92: NAREN BHARALI S/O. SAMESWAR BHARALI VILL. BOKDARA P.O. NETIA P.S. DEMOW DIST. SIVASAGAR ASSAM.
93: LILAMBAR GOGOI S/O. PHULESWAR GOGOI VILL. CHAULKORA P.O. DEKHARIKINAR P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
94: BHUBAN KONWAR S/O. TUKHESWAR KONWAR VILL. NO.2 KONWARGAON P.O. MITHAPUKHURI P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
95: ARABINDA HATIMURIA Page No.# 38/45
S/O. PADMA HATIMURIA VILL. AIDEOBARI P.O. DEOGHARIA P.S. GELEKY DIST. SIVASAGAR ASSAM.
96: MRIDUPABAN LAHON S/O. SATYADHAR LAHON VILL. DEWRIVHIGA P.O. NETAI P.S. DEMOW DIST. SIVASAGAR ASSAM.
97: NOYAN MONI CHETIA S/O. DEBOJIT CHETIA VILL. LAHON GAON P.O. JATAKIA P.S. NAZIRA DIST. SIVASAGAR ASSAM.
98: SANGITA MARAR D/O. SURAJ KR. MARAR VILL. KETEKIBARI P.O. MEZENGA P.S. NAZIRA DIST. SIVASAGAR ASSAM.
99: MADHAB CHETIA S/O. PURNANADA CHETIA VILL. HENAALI P.O. BAULIMAIDAN P.S. NAZIRA DIST. SIVASAGAR ASSAM.
100: SANJIB GOGOI S/O. BHARAT GOGOI VILL. LALIMGAON P.P. CHERAKAPAR P.O. SIVSAGAR DIST. ASSAM.
101: NONDITA MILI D/O. MANRILAN MILI Page No.# 39/45
VILL. MAJARBARI P.O. DESANGMUKH P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
102: ANIL KALITA S/O. RUDRA KALITA VILL. NAMDANG P.O. AND P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
103: PANKAJ DUTTA S/O. BHABEN CH. DUTTA VILL. CHARING DULIAGAON P.O. BARUWATI P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
104: HEMANTA GOGOI S/O. BUDHESWAR GOGOI VILL. SADHANI CHUCK P.O. DEHINGMUKH P.S. DEMOW DIST. SIVASAGAR ASSAM.
105: SURAJ GOGOI S/O. GUNARAM GOGOI VILL. BALAMIA P.O. PHULPANICHIGA P.S. GAURISAGAR DIST. SIVASAGAR ASSAM.
106: SANKARJYOTI GOGOI S/O. PUNARAM GOGOI R/O. HUDUPARA PACHANI P.O. HUDUPARA P.S. NAZIRA DIST. SIVASAGAR ASSAM.
107: BINOD BORUAH S/O. LOLIT BORUAH VILL. AND P.O. RAMONIALI Page No.# 40/45
P.S. SIMALUGURI DIST. SIVASAGAR ASSAM.
108: HIRUMONI CHETIA S/O. BIMAL CHETIA VILL. MAGANA GAON P.O. CHAULKARA P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
109: PINKU CHUTIA S/O. BIJOY CHUTIA VILL. DEHINGIA GAON P.O. JAYAPAR P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
110: HIREN CHUTIA S/O. SUREN CHUTIA VILL. MAHMORA KHOKOR P.O.NAMTI P.S. AMGURI DIST. SIVASAGAR ASSAM.
111: TARON BORA S/O. LT. MENESWAR BORA VILL. MICHAJAN P.O. AND P.S. BORHAT DIST. SIVASAGAR ASSAM.
112: RUMI PADUM D/O. HOREN PADUM VILL. DECHAMUKH P.O. DEHINGTHAN P.S. DEMOW DIST. SIVASAGAR ASSAM.
113: BITUL SALACHARA S/O. DIPOK SALADHARA VILL. SOLADHARA P.O. AND P.S. NEMUGURI DIST. SIVASAGAR Page No.# 41/45
ASSAM.
114: DEEP JYOTI DIHINGIA S/O. THENESWAR DIHINGIA R/O. NOIKUSH MACHKHUWA P.O. MACHKHUWA P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
115: JINTU GOGOI S/O. NEPEN GOGOI VILL. BHADHARA P.O. PATSAKU P.S. BOKOTA NEMUGURI DIST. SIVASAGAR ASSAM.
116: JAGAT BORAH S/O. KONESWAR BORAH VILL. NAHAT P.O. BANAMALI P.S. KATHANIBARI DIST. SIVASAGAR ASSAM.
117: SAILEN CHUTIA S/O. DURGA CHUTIA VILL. AND P.O. BOGIDOL P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
118: BISWAJIT GOGOI S/O. MONIRAM GOGOI VILL. AND P.O. NOHAT P.S. DEMOW DIST. SIVASAGAR ASSAM.
119: MINTU GOGOI S/O. UMAKANTA GOGOI VILL. AND P.O. SENSUWA P.S. HALUWATING DIST. SIVASAGAR ASSAM.
120: PALLAB CHULADHARA Page No.# 42/45
S/O. RAJEN SOLADHARA VILL. SOLADHARA GAON P.O. BAKATA NEMUGURI P.S. BAKATA NEMUGURI DIST. SIVASAGAR ASSAM.
121: PRONAB CHETIA S/O. LT. PUNESWAR CHETIA VILL. NA PAM CHETIA P.O. SINGHADOWAR P.S. SIVSAGAR DIST. SIVASAGAR ASSAM.
122: MIDUL BORUAH S/O. BISWAJIT BORUAH VILL. NO.1 LAHON GAON P.O. SINGIBIL P.S. GELEKY DIST. SIVASAGAR ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS. TO BE REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM DEPTT. OF HOME GUWAHATI-06.
2:THE DIRECTOR GENERAL OF POLICE
ASSAM POLICE HEADQUARTERS ULUBARI GUWAHATI-07. 3:THE ADDL. DIRECTOR GENERAL OF POLICE (TAP)
ASSAM POLICE HEADQUARTER ULUBARI GUWAHATI-07. 4:THE INSPECTOR GENERAL OF POLICE (ADMN.) ASSAM POLICE HEADQUARTERS ULUBARI GUWAHATI-07. 5:THE SUPDT. OF POLICE
SIVSAGAR DIST. SIVSAGAR ASSAM.
Page No.# 43/45
6:THE STATE LEVEL POLICE REQUIREMENT BOARD
ASSAM (TO BE REP. BY ITS CHAIRMAN ASSAM POLICE HOUSING CORPORATION LTD. RIHABARI GUWAHATI-08).
------------ Advocate for : MR A R BHUYAN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/2725/2020
BROJEN BORAH AND 3 ORS. S/O- GUNA KANTA BORAH R/O- VILL- BAGPARA NITAI PUKHURI P.O- NITAIPUKHURI DIST- SIVASAGAR ASSAM
2: RUP JYOTI KONWAR S/O- PUJYA KONWAR R/O- VILL- MOLAGAON P.O- MADURI DIST- SIVASAGAR ASSAM
3: LAKSHI NATH DAS S/O- PROFULA DAS R/O- VILL- BOKATA LAKHMONI P.S- BOKOTA NEMUGURI DIST- SIVASAGAR ASSAM
4: DEBAJIT BARMAN S/O- ANIL BARMAN R/O- VILL- BHARALUWA P.O- DIKHOWMUKH DIST- SIVASAGAR ASSAM VERSUS
THE STATE OF ASSAM AND 5 ORS TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM DEPTT OF HOME GUWAHATI- 06 Page No.# 44/45
2:THE DGP ASSAM POLICE HQ ULUBARI GUWAHATI- 07 3:THE ADGP (TAP) ASSAM POLICE HQ ULUBARI GHY- 07 4:THE IGP (ADMN) ASSAM POLICE HQ ULUBARI GHY- 7 5:THE SUPERINTENDENT OF POLICE SIVASAGAR DIST- SIVASAGAR ASSAM 6:THE STATE LEVEL POLICE RECRUITMENT BOARD ASSAM TO BE REP. BY ITS CHAIRMAN ASSAM POLICE HOUSING CORP LTD REHBARI GUWAHATI- 08
------------ Advocate for : MR A R BHUYAN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
BEFORE HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER 07-04-2021 Heard Shri A.R. Bhuyan, learned counsel for the petitioners. These petitions are in connection with selection and appointment of constables pertaining to the District of Sivsagar which was initiated in the year 2009.
There were earlier grounds of litigations wherein there was direction for consideration of the case of the petitioners which according to the petitioners have not been properly done as a result of which they have not got the fruits of the earlier litigation. On the other hand, Shri D. Mazumdar, the learned Additional Advocate General, Assam, submits that the projection made by the Page No.# 45/45
petitioners is incorrect and their cases were indeed considered.
He further submits that apart from such consideration being made pursuant to the Judgment of the Hon'ble Single Judge, the said Judgment is also a subject matter of challenge in a pending writ appeal.
Pleadings are complete. The matter would require a detailed deliberation. Issue Rule, returnable by 4(four) weeks. Call for the records. As the contesting respondents are represented, issuance of the formal notice is dispensed with.
As agreed to by the parties, list this case for hearing on 20.05.2021. In the meantime, parties are free to exchange further pleadings, if so advised.
JUDGE
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