Union Of India & Ors vs Nb Sub Ram Pal Singh Retd
2025 Latest Caselaw 6393 Del

Citation : 2025 Latest Caselaw 6393 Del
Judgement Date : 15 December, 2025

[Cites 1, Cited by 0]

Delhi High Court

Union Of India & Ors vs Nb Sub Ram Pal Singh Retd on 15 December, 2025

Author: C.Hari Shankar

Bench: C.Hari Shankar

                  $~1
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 10944/2025, CM APPL. 45105/2025, CM APPL.
                            45106/2025
                            UNION OF INDIA & ORS.                             .....Petitioners
                                                     Through: Mr. Himanshu Pathak, Adv.
                                                     with Major Anish Muralidhar

                                                     versus

                            NB SUB RAM PAL SINGH RETD                         .....Respondent
                                         Through:


                            CORAM:
                            HON'BLE MR. JUSTICE C.HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                                     ORDER (ORAL)

% 15.12.2025

C.HARI SHANKAR, J.

1. Major Anish Muralidhar, appearing on behalf of the petitioner, fairly points out that this case is covered by the judgment of this Bench in Union of India & Ors v. GP Capt. Gajendra Kumar (Retd.)1.

2. Accordingly, the writ petition is dismissed following the said decision.

3. Compliance with the impugned judgment of the AFT, if not

1 Judgment dated 10 December 2025 in W.P. (C) 8235/2024

W.P.(C) 10944/2025

KUMAR Signing Date:17.12.2025 18:38:01 already ensured, be ensured within a period of 12 weeks from today.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

DECEMBER 15, 2025/yg

W.P.(C) 10944/2025

KUMAR Signing Date:17.12.2025 18:38:01