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Sunil Girdharilal Mittal & Ors. vs Enforcement Directorate & Anr.
2022 Latest Caselaw 2370 Del

Citation : 2022 Latest Caselaw 2370 Del
Judgement Date : 26 September, 2022

Delhi High Court
Sunil Girdharilal Mittal & Ors. vs Enforcement Directorate & Anr. on 26 September, 2022
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          %                                Reserved on : 20th September, 2022
                                                           Pronounced on : 26th September, 2022

                          + W.P.(CRL) 1316/2022, CRL.M.A.11317/2022, CRL.M.A. 15145/2022

                          SUNIL GIRDHARILAL MITTAL & ORS.                             ..... Petitioners

                                           Represented by:       Mr. Gaurav Mishra, Mr. Jaiyesh
                                                                 Bakshi, Mr. Ravi Tyagi, Mr. Daman
                                                                 Popli, Ms. Mayuri Shukla, Ms. Neetu
                                                                 Devrani, Advs.
                                                  versus

                          ENFORCEMENT DIRECTORATE & ANR.                    ..... Respondents

                                           Represented by:       Mr. S.V. Raju, ASG with Mr. Zoheb
                                                                 Hossain, SPP for ED with Mr. Vivek
                                                                 Gurnani, Adv. with Mr. Rajendra
                                                                 Singh, IO, ED. Mr. Asheesh Jain,
                                                                 CGSC with Mr. Keshav Mann, Mr.
                                                                 Vedansh Anand, Advs. for R-2/UOI.

                          CORAM:
                          HON'BLE MS. JUSTICE MUKTA GUPTA
                          HON'BLE MR. JUSTICE ANISH DAYAL

                                                   JUDGMENT

ANISH DAYAL, J.

For orders, see judgment in W.P. (CRL) 408/2022.

(ANISH DAYAL) JUDGE

(MUKTA GUPTA) JUDGE September 26, 2022/rk Signature Not Verified Digitally Signed

Signing Date:27.09.2022 17:11:10 Signature Not Verified Digitally Signed

Signing Date:27.09.2022 17:11:10

 
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