Citation : 2022 Latest Caselaw 2369 Del
Judgement Date : 26 September, 2022
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Reserved on : 20th September, 2022
Pronounced on : 26th September, 2022
+ W.P.(CRL) 1691/2022, CRL.M.A. 14723/2022
SANDESH VILAS MORE & ANR. ..... Petitioners
Represented by: Mr. Kapil Sibal, Mr. Rajiv Nayar, Sr.
Advs. with Mr. Rishi Agrawala, Mr.
Karan Luthra, Mr. Ankit Banati, Mr.
Shravan Niranjan, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Represented by: Mr. Apoorv Kurup, CGSC with Ms.
Nidhi Mittal, Mr. Ojaswa Pathak,
Advs. for R-1/UOI. Mr. S.V. Raju,
ASG with Mr. Zoheb Hossain, SPP
for ED with Mr. Vivek Gurnani,
Adv. with Mr. Rajendra Singh, IO,
ED.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MR. JUSTICE ANISH DAYAL
JUDGMENT
ANISH DAYAL, J.
For orders, see judgment in W.P. (CRL) 408/2022.
(ANISH DAYAL) JUDGE
(MUKTA GUPTA) JUDGE September 26, 2022/rk Signature Not Verified Digitally Signed
Signing Date:27.09.2022 17:11:10
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