Indiabulls Asset Management ... vs Union Of India & Anr.
2022 Latest Caselaw 2367 Del

                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          %                            Reserved on : 20th September, 2022
                                                       Pronounced on : 26th September, 2022

                          + W.P.(CRL) 919/2022, CRL.M.A. 7761/2022, CRL.M.A. 14900/2022
                            CRL.M.A. 14901/2022

                          INDIABULLS ASSET MANAGEMENT COMPANY LTD. & ANR.
                                                                           ..... Petitioners
                                        Represented by: Mr. Kapil Sibal, Mr. Rajiv Nayar,
                                                        Sr.Advs. with Mr. Rishi Agrawala,
                                                        Mr.Karan Luthra, Mr. Ankit Banati,
                                                        Mr. Shravan Niranjan, Advs.
                                              versus

                          UNION OF INDIA & ANR. .                              .... Respondents

                                           Represented by:   Mr. S.V. Raju, ASG with Mr. Zoheb
                                                             Hossain, SPP for ED with Mr. Vivek
                                                             Gurnani, Adv. with Mr. Rajendra
                                                             Singh, IO, ED.

                          CORAM:
                          HON'BLE MS. JUSTICE MUKTA GUPTA
                          HON'BLE MR. JUSTICE ANISH DAYAL

                                                   JUDGMENT

ANISH DAYAL, J.

For orders, see judgment in W.P. (CRL) 408/2022.

(ANISH DAYAL) JUDGE

(MUKTA GUPTA) JUDGE September 26, 2022/rk Signature Not Verified Digitally Signed

Signing Date:27.09.2022 17:11:10