Atul Chordia vs Enforcement Directorate & Anr.
2022 Latest Caselaw 2366 Del

                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          %                                Reserved on : 20th September, 2022
                                                           Pronounced on : 26th September, 2022

                          + W.P. (CRL) 440/2022, CRL.M.A. 3811/2022, CRL.M.A. 14894/2022

                          ATUL CHORDIA                                               ..... Petitioner

                                           Represented by:       Mr. Mahesh Jethmalani, Sr. Adv.
                                                                 with Mr. Dheeraj Nair, Ms. Vishrutyi
                                                                 Sahni, Mr. Hitesh Jain, Ms. Siya
                                                                 Chaudhary, Mr. Subhash Jadhav, Ms.
                                                                 Aishna Jain, Advs.
                                                  versus

                          ENFORCEMENT DIRECTORATE & ANR.           ..... Respondents
                                       Represented by: Mr. S.V. Raju, ASG with Mr. Zoheb
                                                       Hossain, SPP for ED with Mr. Vivek
                                                       Gurnani, Adv. with Mr. Rajendra
                                                       Singh, IO, ED.

                          CORAM:
                          HON'BLE MS. JUSTICE MUKTA GUPTA
                          HON'BLE MR. JUSTICE ANISH DAYAL

                                                   JUDGMENT

ANISH DAYAL, J.

For orders, see judgment in W.P. (CRL) 408/2022.

(ANISH DAYAL) JUDGE

(MUKTA GUPTA) JUDGE September 26, 2022/rk

Signature Not Verified Digitally Signed

Signing Date:27.09.2022 17:09:04