Rajiv Gandhi vs Union Of India & Anr.
2022 Latest Caselaw 2360 Del

                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          %                            Reserved on : 20th September, 2022
                                                       Pronounced on : 26th September, 2022

                          + W.P.(CRL) 1350/2022, CRL.M.A.11534/2022, CRL.M.A.14891/2022,
                            CRL.M.A. 14892/2022
                          RAJIV GANDHI                                     ..... Petitioner

                                           Represented by:   Mr. Kapil Sibal, Mr. Rajiv Nayar, Sr.
                                                             Advs. with Mr. Rishi Agrawala, Mr.
                                                             Karan Luthra, Mr. Ankit Banati, Mr.
                                                             Shravan Niranjan, Advs.
                                              versus
                          UNION OF INDIA & ANR.                                 ..... Respondents

                                           Represented by:   Mr. S.V. Raju, ASG with Mr. Zoheb
                                                             Hossain, SPP for ED with Mr. Vivek
                                                             Gurnani, Adv. with Mr. Rajendra
                                                             Singh, IO, ED. Mr. Kirtiman Singh,
                                                             CGSC for UOI with Mr. Waize Ali
                                                             Noor, Ms. Kunjala Bhardwaj, Mr.
                                                             Madhav Bajaj, Mr. Yash Upadhyay,
                                                             Advs. for UOI.
                          CORAM:
                          HON'BLE MS. JUSTICE MUKTA GUPTA
                          HON'BLE MR. JUSTICE ANISH DAYAL

                                                   JUDGMENT

ANISH DAYAL, J.

For orders, see judgment in W.P. (CRL) 408/2022.

(ANISH DAYAL) JUDGE

(MUKTA GUPTA) JUDGE September 26, 2022/rk Signature Not Verified Digitally Signed

Signing Date:27.09.2022 17:11:10 Signature Not Verified Digitally Signed

Signing Date:27.09.2022 17:11:10