[email protected] vs The State Of Delhi
2022 Latest Caselaw 2719 Del

                          2022/DHC/004506



                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          %                             Reserved on : 17th October, 2022
                                                        Pronounced on: 31st October, 2022
                          +      CRL.A. 439/2020
                                 [email protected]                               ..... Appellant
                                            Represented by:   Mr. Neeraj Kumar, Advocate.
                                                   versus
                                 THE STATE OF DELHI                        ..... Respondent
                                            Represented by:   Mr. Prithu Garg, APP for the
                                                              State with SI Harender Singh,
                                                              P.S. Nangloi.
                          CORAM:
                          HON'BLE MS. JUSTICE MUKTA GUPTA
                          HON'BLE MR. JUSTICE ANISH DAYAL

                                                    JUDGMENT

ANISH DAYAL, J.

For orders, see judgment in CRL.A. 455/2020.

(ANISH DAYAL) JUDGE

(MUKTA GUPTA) JUDGE

OCTOBER 31, 2022/rk

Signature Not Verified Digitally Signed

Signing Date:31.10.2022 16:33:10