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Dalmia Cement (Bharat) Limited vs Binod Kumar Bawri & Ors.
2022 Latest Caselaw 2600 Del

Citation : 2022 Latest Caselaw 2600 Del
Judgement Date : 17 October, 2022

Delhi High Court
Dalmia Cement (Bharat) Limited vs Binod Kumar Bawri & Ors. on 17 October, 2022
                                             Neutral Citation Number : 2022/DHC/004350




                          $~
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                                        Reserved on: April 29, 2022
                                                                   Pronounced on: October 17, 2022

                          +      O.M.P. (COMM) 153/2021 and IA 5524/2021
                                 DALMIA CEMENT (BHARAT) LIMITED          ..... Petitioner
                                             Through     Mr.    Sandeep    Sethi,      Sr.
                                             Advocate with Mr. Mahesh Agarwal, Mr.
                                             Rishi Agrawala, Ms. Niyati Kohli, Mr.
                                             Rishabh Parikh, Ms. Manavi Agarwal and
                                             Mr. Shravan Niranjan, Advs.

                                                         versus

                                 BINOD KUMAR BAWRI & ORS.            ..... Respondents

Through Mr. Aman Sinha, Sr. Advocate with Mr. Harish Nadda, Mr. Pravesh Thakur, Ms. Shivangi Pareek, Ms. Nupoor Sinha, Ms. Ishita Sinha, Mr. Rahul Narayanan and Dr. V. Chandra Maurya, Advs.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR

% JUDGMENT 17.10.2022

For detailed Judgment see O.M.P. (COMM) 152/2021 [Calcom Cement India Ltd. vs. Binod Kumar Bawri & Ors.]

C.HARI SHANKAR, J th OCTOBER 17 , 2022/rb/dsn

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI

10:58:53

 
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