Binod Kumar Bawri And Ors vs Calcom Cement India Ltd And Anr
2022 Latest Caselaw 2596 Del

                                             Neutral Citation Number: 2022/DHC/004349




                          $~
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                                        Reserved on: April 29, 2022
                                                                   Pronounced on: October 17, 2022

                          +      O.M.P. (COMM) 279/2021, I.A. 12113/2021, I.A. 12114/2021
                                 and I.A. 12115/2021

                                 BINOD KUMAR BAWRI AND ORS             ..... Petitioners
                                             Through     Mr. Aman Sinha, Sr. Advocate
                                             with Mr. Pravesh Thakur, Ms. Shivangi
                                             Pareek, Ms. Nupoor Sinha, Ms. Ishita Sinha,
                                             Mr. Rahul Narayanan and Dr. V. Chandra
                                             Maurya, Advs.

                                                         versus

                                 CALCOM CEMENT INDIA LTD AND ANR ... Respondents

Through Mr. Mahesh Agarwal, Mr. Saurabh Seth and Ms. Niyati Kohli, Advs.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR

% JUDGMENT 17.10.2022

For detailed Judgment see O.M.P. (COMM) 152/2021 [Calcom Cement India Ltd. vs. Binod Kumar Bawri & Ors.]

C.HARI SHANKAR, J th OCTOBER 17 , 2022/rb/dsn

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI

10:49:27 Neutral Citation Number: 2022/DHC/004349

$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: April 29, 2022 Pronounced on: October 17, 2022

+ O.M.P. (COMM) 279/2021, I.A. 12113/2021, I.A. 12114/2021 and I.A. 12115/2021

BINOD KUMAR BAWRI AND ORS ..... Petitioners Through Mr. Aman Sinha, Sr. Advocate with Mr. Pravesh Thakur, Ms. Shivangi Pareek, Ms. Nupoor Sinha, Ms. Ishita Sinha, Mr. Rahul Narayanan and Dr. V. Chandra Maurya, Advs.

versus

CALCOM CEMENT INDIA LTD AND ANR ... Respondents Through Mr. Mahesh Agarwal, Mr. Saurabh Seth and Ms. Niyati Kohli, Advs.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR

% JUDGMENT 17.10.2022

For detailed Judgment see O.M.P. (COMM) 152/2021 [Calcom Cement India Ltd. vs. Binod Kumar Bawri & Ors.]

C.HARI SHANKAR, J th OCTOBER 17 , 2022/rb/dsn

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI

10:49:27