Deepak Kumar @ Chintu vs State
2022 Latest Caselaw 2538 Del

                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          %                                    Reserved on: 17th August, 2022
                                                               Pronounced on: 12th October, 2022


                          CRL.A. 107/2019 & CRL.M.A. 11427/2021

                          DEEPAK KUMAR @ CHINTU                                         ..... Appellant
                                           Represented by:     Mr. Nishank Tyagi, Advocate with
                                                               Mr.Gaurav Jain, Advocate.

                                                      versus
                          STATE                                                       ..... Respondent
                                           Represented by:     Ms. Shubhi Gupta, APP for State with
                                                               Inspector Rajiv Kumar, P.S.
                                                               Mangolpuri.

                          CORAM:
                          HON'BLE MS. JUSTICE MUKTA GUPTA
                          HON'BLE MR. JUSTICE ANISH DAYAL

                                                             JUDGMENT

ANISH DAYAL, J.

For orders, see judgment in CRL. A. 85/2019.

(ANISH DAYAL) JUDGE

(MUKTA GUPTA) JUDGE

OCTOBER 12, 2022/sm

Signature Not Verified Digitally Signed By:MANISH KUMAR CRL.A.107/2019 Page 1 Signing Date:13.10.2022 10:56:55