Mohd. Uvesh vs State
2022 Latest Caselaw 2536 Del

                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          %                              Reserved on    : 29th August, 2022
                                                         Pronounced on: 12th October, 2022

                          +      CRL.A. 396/2018

                          MOHD. UVESH                                         ..... Appellant
                                             Represented by:   Mr. Manu Sharma, Mr. Kartik
                                                               Khanna, Mr. Abhyuday Sharma
                                                               and Mr. Kartikay Mathur,
                                                               Advs.
                                             versus
                          STATE                                               ..... Respondent
                                             Represented by:   Mr. Prithu Garg, APP for State
                                                               with Insp. Ravindra Dagar, PS
                                                               Kamla Market
                          CORAM:
                          HON'BLE MS. JUSTICE MUKTA GUPTA
                          HON'BLE MR. JUSTICE ANISH DAYAL

                                                      JUDGMENT

ANISH DAYAL, J.

For orders, see judgment in CRL. A. 189/2018.

(ANISH DAYAL) JUDGE

(MUKTA GUPTA) JUDGE OCTOBER 12, 2022/rk

Signature Not Verified Digitally Signed By:MANISH KUMAR CRL.A.396/2018 Page 1 Signing Date:13.10.2022 14:58:36