Neutral Citation Number 2022/DHC/005504
$~115
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6456/2022
HARKRISHAN SINGH ..... Petitioner
Through: Mr. Sahil Sharma, Advocate
versus
THE STATE OF NCT THROUGH ITS CHIEF SECRETARY &
ANR. ..... Respondents
Through: Mr. Pradeep Gahlot, APP for the
State.
% Date of Decision:02nd December, 2022
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
JUDGMENT
DINESH KUMAR SHARMA, J. (Oral)
CM APPL.25168/2022 (exemption)
Exemption allowed subject to all just exceptions.
CRL.M.C. 6456/2022
1. Present petition has been filed for restoration of CC No.2891/2021 titled as Harkrishan Singh (senior citizen) vs. Pargat Singh.
2. Learned counsel for the petitioner submits that the complainant could not appear on the date fixed as the date was wrongly noted down as 31.10.2022 in place of 31.08.2022. Learned counsel submits that only on
CRL.M.C. 6456/2022 Page 1 of 2 Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:13.12.2022 14:38:59 Neutral Citation Number 2022/DHC/005504
31.10.2022, the complainant came to know that the petition was dismissed in default for non-prosecution on 31.08.2022. Learned counsel for the petitioner further submits that in fact he has filed the documents and the affidavit on the official e-mail ID of the Trial Court but it seems that there was some error.
3. In view of the submissions made, CC No.2891/2021 titled as Harkrishan Singh (senior citizen) vs. Pargat Singh is restored to its original number, subject to payment of costs of Rs.5,000/- to be deposited with the Delhi High Court Legal Services Committee within 7 days. Petitioner shall furnish the receipt before the learned Trial Court.
4. Petitioner is directed to appear before the learned Trial Court on 15 th December, 2022.
5. Present petition stands disposed of.
DINESH KUMAR SHARMA, J DECEMBER, 02, 2022 st
CRL.M.C. 6456/2022 Page 2 of 2 Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:13.12.2022 14:38:59
