Ms Global Coordinates vs Mrs Simrit Singh & Anr.
2022 Latest Caselaw 1068 Del

Citation : 2022 Latest Caselaw 1068 Del
Judgement Date : 13 April, 2022

Delhi High Court

Ms Global Coordinates vs Mrs Simrit Singh & Anr. on 13 April, 2022

                          $~1(Appellate Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CM(M) 299/2022 & CM 16329/2022
                                MS GLOBAL COORDINATES                 .... Petitioner
                                            Through: Mr. D.P. Shukla and Ms. Leela
                                            Suman, Advs.

                                                     versus

                                MRS SIMRIT SINGH & ANR.                         ..... Respondents
                                              Through: None

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                     O R D E R (ORAL)

% 13.04.2022

1. After some hearing, learned Counsel for the petitioner seeks leave to withdraw this petition with liberty to move the learned trial court pointing out the strained financial circumstances in which the petitioner is placed and requesting for permission to pay the decretal amount in installments.

2. The petitioner is permitted to move an appropriate application before the learned trial court on 18th April, 2022.

3. If such an application is filed, it shall be taken up by the learned trial court on the same day or the next day as per the convenience of the learned trial court.

4. The operation of the impugned order is stayed only till the application is taken up by the learned trial court. It would be for the Signature Not Verified

By:KAMLA RAWAT Signing Date:13.04.2022 13:22:27 learned trial court to take a decision on the said application. This Court does not express any view thereon.

5. This petition stands disposed of in the aforesaid terms.

A copy of this order be given dasti under the signature of the Court Master to learned Counsel for the petitioner.

C. HARI SHANKAR, J.

APRIL 13, 2022 dsn

Signature Not Verified

By:KAMLA RAWAT Signing Date:13.04.2022 13:22:27