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Janak Datwani vs Jamna Datwani & Ors
2020 Latest Caselaw 863 Del

Citation : 2020 Latest Caselaw 863 Del
Judgement Date : 7 February, 2020

Delhi High Court
Janak Datwani vs Jamna Datwani & Ors on 7 February, 2020
$~3 & 4 (SPL.DB)
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    FAO (OS) 592/2013
     JANAK DATWANI
                                                       ..... Appellant
                        Through: Mr. Abhimanyu Mahajan, Ms.
                                 Anubha Goel, Ms. Tanisha Bawa and
                                 Mr. Mayank Joshi, Advs.
                 versus

      JAMNA DATWANI AND ORS.
                                                          ..... Respondents
                           Through:   Mr. Deepak Khosla, Adv.
AND
+   FAO (OS) 593/2013
    IN EPORTS PVT. LTD.
                                                             ..... Appellant
                           Through:   Ms. Neelima Tripathi and Mr. H.S.
                                      Duggal, Adv.
                  versus

      JAMNA DATWANI AND ORS.
                                                          ..... Respondents
                           Through:   Mr. Deepak Khosla, Adv. for R-1

      CORAM:
      HON'BLE MR. JUSTICE V. KAMESWAR RAO
      HON'BLE MS. JUSTICE ANU MALHOTRA
                   ORDER

% 07.02.2020

CM Nos. 3849-3850/2020 & 5136-5137/2020 in FAO (OS) 593/2013 At the outset, Mr. Khosla states that as the prayers made in the applications in both the appeals are common, he shall withdraw the applications filed in one appeal in FAO (OS) 593/2013. It is ordered accordingly. The same are dismissed as withdrawn. CM No. 3852/2020 in FAO (OS) 592/2013 Exemption allowed subject to all just exceptions. Application stands disposed of.

CM No. 3851/2020 in FAO (OS) 592/2013 Issue notice. Mr. Abhimanyu Mahajan, Adv. accepts notice for the Appellant / non-applicant. Ms. Neelima Tripathi accepts notice for respondent no.2. They state, they shall take instructions.

Let notice be issued to other non-applicants through all modes including e-mail returnable on March 13, 2020. CM. Nos. 5061-5062/2020 in FAO (OS) 592/2013 Re-notify on the date fixed.

V. KAMESWAR RAO, J

ANU MALHOTRA, J FEBRUARY 07, 2020/aky

 
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