About the Organiser
CHRIST (Deemed to be University) is a premier academic institution known for its commitment to academic excellence, research, and holistic development. The School of Law at the Pune Lavasa Campus continues this legacy by fostering critical thinking, legal scholarship, and interdisciplinary engagement among students.
Lex Rex is the official blog initiative of the School of Law, envisioned as a platform for students to engage in meaningful legal discourse and contribute to contemporary conversations in law and policy.
About the Opportunity
The Editorial Boards of the Journal Committee and the Newsletter Committee are inviting submissions for Lex Rex. The blog aims to provide a space for well-researched, analytical, and accessible writing on a wide range of legal topics.
It seeks to encourage students to critically examine current legal developments and present nuanced perspectives.
Submission Categories
Submissions may include:
- Articles
- Case Comments
- Opinion Pieces
- Short Analyses
Eligibility
The call for submissions is open to:
- Undergraduate and postgraduate law students
- Students from allied disciplines with an interest in legal studies
Location
Online submissions; open to participants across locations
Submission Procedure
Submissions must be made through the Google Form given at the end of the post.
Authors are required to adhere to the submission guidelines and editorial policy. The same can be referred from the brochure.
Fee Details
There is no submission or publication fee.
Prizes
Not applicable.
Deadline
Submissions are accepted on a rolling basis
Contact Information
For any queries or clarifications, please reach out to:
- lawjournal.lavasa@christuniversity.in
- newsletter.law.lavasa@christuniversity.in
Click here to submit!
Click here to download the guidelines.
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