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M/S Rvg Minerals And Metals Pvt. ... vs Union Of India And Ors.
2019 Latest Caselaw 775 Del

Citation : 2019 Latest Caselaw 775 Del
Judgement Date : 6 February, 2019

Delhi High Court
M/S Rvg Minerals And Metals Pvt. ... vs Union Of India And Ors. on 6 February, 2019
$~2
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Reserved on:       25.01.2019
                                     Pronounced on:     06.02.2019

+     W.P.(C) 7553/2018 & CM APPLN. 28875-76/2018
      M/S RVG MINERALS AND METALS PVT. LTD.                 ..... Petitioner
                  Through:    Mr.Dhruv Mehta, Sr. Adv. with Mr.Aman
                              Vachher, Mr. Saket Sikri, Mr.Yashraj Deora,
                              Mr.Ashutosh Dubey, Ms.Anu Srivastava &
                              Mr.Arun Nagar, Advs.
                  Versus

      UNION OF INDIA AND ORS.                  ..... Respondents
               Through:   Mrs. Maninder Acharya, ASG with
                          Mr.Ripu Daman Bhardwaj, CGSC,
                          Mr.Viplav Acharya, Mr. Sahil Sood, Ms.
                          Hina Bhargava, Mr. Harshul Choudhary
                          and Ms. Veena Kumari, Director, Ministry
                          of Mines for UOI.
      CORAM:
      HON'BLE MR. JUSTICE SURESH KUMAR KAIT

                             JUDGMENT

For detailed judgment, see W.P. (C) 7537/2018 titled M/s Standard

Metalloys Pvt. Ltd. Vs. Union Of India and Ors. dated 06.02.2019.

(SURESH KUMAR KAIT) JUDGE FEBRUARY 06, 2019 rd/ab/gb

 
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