The Pr. Commissioner Of Income ... vs Sameer Gupta
2017 Latest Caselaw 6397 Del

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    Date of Decision: 13.11.2017
+     ITA 967/2017
      THE PR. COMMISSIONER OF INCOME TAX-CENTRAL-1
                                       ..... Appellant
                    versus
      SUNDEEP GUPTA                                 ..... Respondent

And connected matter:

+     ITA 968/2017
      Present:    Mr. Ruchir Bhatia with Mr. Puneet Rai &

Mr. Gaurav Khetarpal, Advs. for appellant. Mr. Ved Jain with Ms. Rano Jain, Mr. Pranjal Srivastava & Ms. Devina Sharma, Advs. for respondent.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SANJEEV SACHDEVA S. RAVINDRA BHAT, J.(ORAL) The appeals are dismissed. For detailed judgment, the decision in ITA No.967/2017 dated 13.11.2017 may be referred to.

S. RAVINDRA BHAT, J

SANJEEV SACHDEVA, J NOVEMBER 13, 2017/kks