Inderjeet Singh vs North Delhi Municipal ...
2017 Latest Caselaw 1496 Del

Citation : 2017 Latest Caselaw 1496 Del
Judgement Date : 20 March, 2017

Delhi High Court

Inderjeet Singh vs North Delhi Municipal ... on 20 March, 2017

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                 Judgment reserved on : 16.3.2017
                 Judgment delivered on : 20.3.2017


+    W.P.(C) 8725/2015

     INDERJEET SINGH                             ..... Petitioner

                     Through     Ms. Neha Garg and Mr. Nitin Garg,
                                 Advocates

                     versus

     NORTH DELHI MUNICIPAL CORPORATION ..... Respondent

                     Through     Ms. Mini Pushkarna,         Standing
                                 Counsel for NDMC

     CORAM:
     HON'BLE MS. JUSTICE INDERMEET KAUR
     INDERMEET KAUR, J.

For order see WP(C) 8722/2015.

INDERMEET KAUR, J MARCH 20, 2017/A

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