A.S Gaur (Since Deceased) Thr His ... vs Lakshmi Devi & Anr
2017 Latest Caselaw 1373 Del

Citation : 2017 Latest Caselaw 1373 Del
Judgement Date : 14 March, 2017

Delhi High Court

A.S Gaur (Since Deceased) Thr His ... vs Lakshmi Devi & Anr on 14 March, 2017

$~A-44
*    IN THE HIGH COURT OF DELHI AT NEW DELHI


%                                    Date of decision: 14.03.2017

+   CM(M) 289/2017 and CM Nos. 10023-25/2017

    A.S GAUR (SINCE DECEASED) THR
    HIS LEGAL HEIRS                    ..... Petitioner
                  Through  Mr. N.S.Dalal, Ms.Toral Banerjee and
                  Mr.Aman Mudgal, Advocates

                     versus

    LAKSHMI DEVI & ANR            ..... Respondents
                 Through
    CORAM:
    HON'BLE MR. JUSTICE JAYANT NATH

JAYANT NATH, J. (ORAL)

For orders see CM(M) 287/2017.

(JAYANT NATH) JUDGE

MARCH 14, 2017 rb

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