Madan Lal & Anr vs Dharamwati & Ors.
2017 Latest Caselaw 1345 Del

Citation : 2017 Latest Caselaw 1345 Del
Judgement Date : 10 March, 2017

Delhi High Court

Madan Lal & Anr vs Dharamwati & Ors. on 10 March, 2017

$~13
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      RFA 586/2016 & C.M. No. 29371/2016
       MADAN LAL & ANR                                      ..... Appellants
                    Through: None.

                          versus

       DHARAMWATI & ORS.                                   ..... Respondents
                   Through: None.

       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
                    ORDER

% 10.03.2017

1. The matter was passed over on the first call as none was present on behalf of the appellants. Same is the position even on the second call.

2. It appears that the appellants are not interested in prosecuting the present appeal, which is accordingly dismissed in default and for non- prosecution along with pending application.

HIMA KOHLI, J MARCH 10, 2017 ap

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