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Vijay Pal Singh vs State
2017 Latest Caselaw 1034 Del

Citation : 2017 Latest Caselaw 1034 Del
Judgement Date : 22 February, 2017

Delhi High Court
Vijay Pal Singh vs State on 22 February, 2017
*   IN THE HIGH COURT OF DELHI AT NEW DELHI
                  Judgment reserved on : 16th January, 2017
                  Date of decision : 22nd February, 2017


+   CRL.A. 735/2000
    VIJAY PAL SINGH                                ..... Appellant
                                   Through: Mr.K.B.Andley, Sr.Adv.
                                   with Mr.M.Shamikh, Adv.
                       versus

    STATE                                          ..... Respondent
                       Through:    Ms.Aashaa Tiwari, Addl. PP for State.

    CORAM:
    HON'BLE MS. JUSTICE GITA MITTAL
    HON'BLE MS. JUSTICE ANU MALHOTRA
                                  JUDGMENT

ANU MALHOTRA, J. For judgment see the Criminal Appeal No. 734/2000.

ANU MALHOTRA, J

GITA MITTAL, J nd FEBRUARY 22 , 2017 mr/mk

 
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