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Ajay @ Payyu vs State Nct Of Delhi
2017 Latest Caselaw 2079 Del

Citation : 2017 Latest Caselaw 2079 Del
Judgement Date : 27 April, 2017

Delhi High Court
Ajay @ Payyu vs State Nct Of Delhi on 27 April, 2017
*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                              RESERVED ON : 19th APRIL, 2017
                               DECIDED ON : 27th APRIL, 2017

+                        CRL.A.845/2015
      AJAY @ PAYYU                                       ..... Appellant
                         Through :    Mr.Puneet Singhal, Advocate.
                         versus
      STATE NCT OF DELHI                                 ..... Respondent
                         Through :    Mr.G.M.Farooqui, APP.

S.P.GARG, J.

The present appeal is dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.469/2014 titled 'Rajesh @ Prem vs. State NCT of Delhi '.

(S.P.GARG) JUDGE APRIL 27, 2017 / tr

 
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