Formosa Plastics Corporation Usa vs Ashok Chauhan & Ors.
2016 Latest Caselaw 3762 Del

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                             RESERVED ON: 27.04.2016
%                                         PRONOUNCED ON: 18.05.2016

+    EFA (OS) 42/2011, C.M.Nos.19747/2011, 2336, 7503, 7504, 20616,
     20617, 20629/2012 & 13202/2016

     FORMOSA PLASTICS CORPORATION USA                       ..... Appellant
              versus
     ASHOK CHAUHAN & ORS.                                 ..... Respondents

     Present: Mr. Arvind K. Nigam, Sr. Advocate with Ms. Diya Kapur and Ms.
     Manjira Das Gupta, Advocates for appellants.

     Mr. Krishnan Venugopal, Sr. Advocate with Mr. Tanmay Mehta, Mr. A.P.
     Singh, Mr. Rajan Chawla and Mr. Gautam Chauhan, Advocates for
     respondents.

     CORAM:
     HON'BLE MR. JUSTICE S. RAVINDRA BHAT
     HON'BLE MS. JUSTICE DEEPA SHARMA
     S.RAVINDRA BHAT, J.

For detailed judgment, refer to judgment dated 18.05.2016 passed in EFA (OS) 41/2011 - titled as Formosa Plastics Corporation USA v. Ashok Chauhan & Ors.

S. RAVINDRA BHAT (JUDGE)

DEEPA SHARMA (JUDGE) MAY 18, 2016