Virender vs State Nct Of Delhi
2016 Latest Caselaw 3261 Del

Citation : 2016 Latest Caselaw 3261 Del
Judgement Date : 4 May, 2016

Delhi High Court

Virender vs State Nct Of Delhi on 4 May, 2016

Author: S. P. Garg

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                              RESERVED ON : 28th APRIL, 2016
                              DECIDED ON : 4th MAY, 2016

+                        CRL.A.1304/2014
      VIRENDER                                          ..... Appellant
                         Through :   Mr.Kanhaiya Singhal, Advocate with
                                     Ms.Vani, Advocate.

                         VERSUS
      STATE NCT OF DELHI                                ..... Respondent
                               Through :    Mr.Amit Gupta, APP.
      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.1306/2014 titled 'Daulat @ Kalia vs. State NCT of Delhi '.

(S.P.GARG) JUDGE MAY 04, 2016 / tr

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