Kaveri Seed Company Ltd. vs Registrar Of Plant Varieties And ...
2016 Latest Caselaw 7221 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                   Reserved on: 22.04.2016
                                 Pronounced on: 02.12.2016

+      W.P.(C) 7102/2011, C.M. APPL.16215/2011 & 18367/2012
       KAVERI SEED COMPANY LTD.                         ......Petitioner
                  Versus
       REGISTRAR OF PLANT VARIETIES AND ANR.......Respondents

Through: Sh. Jayant Bhushan, Sr. Advocate with Sh. Abhishek Saket, Ms. Vijaya Singh and Sh. Manish Madhukar, Advocates, for petitioner. Sh. Pravin Anand with Ms. Geetanjali Viswanathan, Ms. Neeti Wilson and Ms. Asavari Jain, Advocates, for interveners. Sh. Anil Dutt and Sh. Sudershan. S. Sekhawat, Advocates, for Maharashtra Hybrid Seed Co. Ltd. Sh. Dev. P. Bhardwaj, CGSC with Ms. Anubha Bhardwaj, Advocate, for UOI, in W.P.(C) 7102/2011.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K. GAUBA MR. JUSTICE S. RAVINDRA BHAT % The writ petition is allowed without any order as to costs. For detailed judgment, the decision dated 02.12.2016 in W.P.(C) 250/2009 may be referred to.

S. RAVINDRA BHAT (JUDGE)

R.K. GAUBA (JUDGE) DECEMBER 2, 2016

W.P.(C) 7102/2011 Page 1