Autodesk Inc & Ors vs Sudesh Rai & Anr
2015 Latest Caselaw 6287 Del

Citation : 2015 Latest Caselaw 6287 Del
Judgement Date : 25 August, 2015

Delhi High Court

Autodesk Inc & Ors vs Sudesh Rai & Anr on 25 August, 2015

Author: Hima Kohli

$~40 (CCP)
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CCP (O) 136/2013 in CS(OS) 1662/2013
     AUTODESK INC & ORS                       ..... Petitioners
                   Through: Ms. Arundhati Gopal, Advocate

                       versus


     SUDESH RAI & ANR                           ..... Respondents
                    Through: Mr. Ankur Goel, Advocate

     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI

                       ORDER

% 25.08.2015

1. Counsel for the petitioners states that he does not wish to press

the present contempt petition as the parties have arrived at an out of

court negotiated settlement.

2. The contempt petition is dismissed as withdrawn.

HIMA KOHLI, J AUGUST 25, 2015 rkb

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