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Ghanshyam Ballabh Joshi vs State Of Uttarakhand & Another
2014 Latest Caselaw 2438 Del

Citation : 2014 Latest Caselaw 2438 Del
Judgement Date : 13 May, 2014

Delhi High Court

Ghanshyam Ballabh Joshi vs State Of Uttarakhand & Another on 13 May, 2014

WPSS No.1868 of 2013
Hon'ble Sudhanshu Dhulia, J.

Case called out twice.

None present for the petitioner even in the revised call.

Mr. Vinod Tiwari, Brief Holder present for the State.

Mr. Asif Ali, Advocate present for the respondent No.2.

The writ petition is dismissed for non- prosecution.

Interim order, if any, stands vacated.

(Sudhanshu Dhulia, J.)

13.05.2014 JKJ

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