Sp Manchanda vs Medical Council Of India And Ors
2014 Latest Caselaw 2272 Del

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+      W.P.(C) 5296/2013

       SP MANCHANDA                                     ..... Petitioner
                           Through        Mr. Rabin Majumdar, Advocate with
                                          Mr. D.K. Pradhan, Advocate.
                                          Petitioner in person.
                           versus

       MEDICAL COUNCIL OF INDIA AND ORS ..... Respondents
                    Through   Mr Maninder Singh, Senior Advocate
                              with Mr. T. Singhdev, Advocate with
                              Mr. Mohammad Ali Choudhary,
                              Advocate for R-1.
                              Mr. Eklavya Bahl, Advocate for Mr.
                              Karan Bharihoke, Advocate for
                              respondent No.2.
                              Mr. Viubhor Garg, Advocate with
                              Mr. Rishab Kaushik, Advocate for
                              respondent No.3.
                                    Reserved on        : 17th April, 2014
%                                   Date of Decision   : 05th May, 2014

CORAM:
HON'BLE MR. JUSTICE MANMOHAN

                              JUDGMENT

MANMOHAN, J:

1. In view of the order passed today in W.P.(C) 889/2013, issue rule. List the matter in the category of 'Regular Matters' according to its seniority along with W.P.(C) 889/2013.

MANMOHAN, J MAY 05, 2014 js