Prithvi Raj vs State
2014 Latest Caselaw 1429 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Reserved on: 4th February, 2014
                                        Pronounced on: 18th March, 2014
+    CRL.A. 646/2011

     PRITHVI RAJ                                   ..... Appellant
                       Through    Mr. Siddharth Aggarwal with
                                  Mr. Gautam Khazanchi, Advocates
                       versus
     STATE                                         ..... Respondent
                       Through    Ms. Rajdipa Behura, APP

     CORAM:
     HON'BLE MR. JUSTICE SANJIV KHANNA
     HON'BLE MR. JUSTICE G.P. MITTAL

                                JUDGMENT

G.P. MITTAL, J.

1. For detailed order see Criminal Appeal No.773/2011, Arun & Ors. V.

State pronounced today.

(G.P. MITTAL) JUDGE

(SANJIV KHANNA) JUDGE MARCH 18, 2014 vk