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Jaipal Singh vs State
2014 Latest Caselaw 7077 Del

Citation : 2014 Latest Caselaw 7077 Del
Judgement Date : 22 December, 2014

Delhi High Court
Jaipal Singh vs State on 22 December, 2014
Author: S.Ravindra Bhat
$~
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                              RESERVED ON: 23.09.2014
%                                           PRONOUNCED ON: 22.12.2014

+                                   CRL.A. 119/2014
      JAIPAL SINGH                                                ..... Appellant
                           versus
      STATE                                                       ..... Respondent

      Appearance: Ms. Nandita Rao, Advocate for appellant with
      Inspr. Jorawar Singh, PS Prashant Vihar.
      Sh. Vinod Diwakar, Advocate for State.

      CORAM:
      HON'BLE MR. JUSTICE S. RAVINDRA BHAT
      HON'BLE MR. JUSTICE VIPIN SANGHI
      S.RAVINDRA BHAT, J.

The appeal has been dismissed by a detailed judgment passed in a connected appeal - Crl. Appeal No.1111/2013. For detailed order, please see the order dated 22.12.2014 passed in the said appeal.

S. RAVINDRA BHAT (JUDGE)

VIPIN SANGHI (JUDGE) DECEMBER 22, 2014

 
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