Manglanand Bailwal & Others vs State Of Uttarakhand & Others
2014 Latest Caselaw 2183 Del

Citation : 2014 Latest Caselaw 2183 Del
Judgement Date : 30 April, 2014

Delhi High Court

Manglanand Bailwal & Others vs State Of Uttarakhand & Others on 30 April, 2014

  IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL
                        Special Appeal No. 94 of 2012

Manglanand Bailwal and others                    ...........         Appellants

                                            Versus

State of Uttarakhand and others                  ...........       Respondents

           Present: None for the parties.


Coram:                Hon'ble Barin Ghosh, C.J.
                      Hon'ble V.K. Bist, J.

BARIN GHOSH, C.J. (Oral)

None appears for the appellants to press this appeal. The same is, accordingly, dismissed for non-prosecution.




                    (V.K. Bist, J.)                  (Barin Ghosh, C.J.)
                      30.04.2014                          30.04.2014


P. Singh

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