Citation : 2013 Latest Caselaw 5279 Del
Judgement Date : 18 November, 2013
*IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 18th November, 2013
+ RFA No.50/2005 & CM No.13022/2013
MATADIN YADAV
(Deceased Through Legal Representatives) ..... Appellant
Through: Mr. R.M Bagai & Mr. Vipin K. Singh,
Advs.
Versus
M/S MIDAS LIDS P. LTD.
(Now amalgamated into Preeti Vanijya Pvt. Ltd.) .....Respondent
Through: Mr. Anoop George Chaudhari and Mrs.
June Chaudhari, Sr. Advs. with Ms.
Meenaxi Midha & Mr. Abhinav Jain,
Advs.
CORAM :-
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
RAJIV SAHAI ENDLAW, J.
For judgment, see RFA.No.47/2005 titled Matadin Yadav Vs. M/s Midas
Lids P. Ltd.
RAJIV SAHAI ENDLAW, J. NOVEMBER 18, 2013 pp/gsr
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