Shri Siddharth Grover vs Smt. Dropti Devi & Ors.
2013 Latest Caselaw 232 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Reserved on: 9th November, 2012
                                          Pronounced on: 15th January, 2013
+    MAC.APP. 174/2005

     SHRI SIDDHARTH GROVER                                   ...... Appellant
                  Through: Mr. Ashok Popli, Adv.

                   versus


     SMT. DROPTI DEVI & ORS.                  ..... Respondents
                   Through: Mr. Pankaj Seth, Adv. for R-4/Insurance
                             Company.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC.APP. 159/2005 titled 'SHRI SIDDHARTH GROVER v. SMT. KUSMA DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 15, 2013 vk