Nidhi Bhola & Anr. vs Lalit Bhola
2013 Latest Caselaw 682 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Reserved on: 30st January, 2013
                                       Pronounced on: 12th February, 2013

+    Crl.M.C.2227/2012

     NIDHI BHOLA & ANR.                               ..... Petitioners
              Through:               Mr. Puneet Maheshwari, Advocate


                                   Versus

     LALIT BHOLA                                       ..... Respondent
              Through:               Mr.K.C. Bajaj with Mr. P.K. Shukla,
                                     Advocates

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J.

1. The present Petition is dismissed in terms of the judgment passed today in Crl.M.C.75/2012 titled 'LALIT BHOLA v. NIDHI BHOLA & ANR.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 12, 2013 pst