Ved Prakash Gupta & Anr vs M/S. Anchon Chemplast Pvt. Ltd. & ...
2013 Latest Caselaw 524 Del

Citation : 2013 Latest Caselaw 524 Del
Judgement Date : 4 February, 2013

Delhi High Court

Ved Prakash Gupta & Anr vs M/S. Anchon Chemplast Pvt. Ltd. & ... on 4 February, 2013

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 4th February, 2013
+    CRL. M.C. 436/2013

     VED PRAKASH GUPTA & ANR.          ..... Petitioners
                  Through: Mr. Arun Sukhija, Adv. with
                           Mr. Rohit Shankar, Adv.

                                   versus

     M/S. ANCHON CHEMPLAST PVT. LTD. & ORS...... Respondents
                  Through: Nemo.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in Crl.M.C. 432/2013 titled 'VED PRAKASH GUPTA & ANR. v. M/S. ANCHON CHEMPLAST PVT. LTD. & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 04, 2013 vk

Download the LatestLaws.com Mobile App