Cit vs Sahara India Financial ...
2012 Latest Caselaw 5694 Del

*             IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                 Reserved on: 9th August, 2012
%                                         Date of Decision:20th September, 2012

+       ITA 638/2011
+       ITA 640/2011
+       ITA 646/2011

        CIT                                                     ..... Appellant
                                    Through:   Mr. Kamal Sawhney, Sr. Standing
                                               Counsel.
                          versus

        SAHARA INDIA FINANCIAL
        CORPORATION LTD.                                        ..... Respondent

Through: Mr. Percy J. Pardiwala, Sr. Adv.

with Mr. Satyen Sethi, Mr. Arta Trana Panda, Advocates. CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

1. Whether Reporters of local papers may be allowed to see the judgment?

2. To be referred to the Reporters or not?

3. Whether the judgment should be reported in the Digest?

R.V. EASWAR, J.:

For detailed order see ITA No.637/2011.

(R.V. EASWAR) JUDGE

(S. RAVINDRA BHAT) JUDGE

SEPTEMBER 20, 2012/hs