Cit vs Hindustan Times
2012 Latest Caselaw 5546 Del

*          IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     RESERVED ON: 23.07.2012
                                   PRONOUNCED ON: 14.09.2012

+                         ITA No.100/2011
     CIT                                              ..... Appellant

                          Through: Mr. Sanjeev Sabharwal,
                          Sr. Standing Counsel.

                 versus

     HINDUSTAN TIMES                                ..... Respondent

Through: Mr. Ajay Vohra with Ms. Kavita Jha and Mr. Somnath Shukla, Advocates.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE R.V. EASWAR

MR. JUSTICE S.RAVINDRA BHAT

% For detailed order, please see order dated 14.09.2012 passed in ITA-95/2011 - CIT v. Hindustan Times.

S. RAVINDRA BHAT (JUDGE)

R.V. EASWAR (JUDGE)

SEPTEMBER 14, 2012

ITA-100/2011 Page 1