Citation : 2012 Latest Caselaw 5517 Del
Judgement Date : 13 September, 2012
$~11 to 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of Decision : 13th September, 2012.
+ ITA 285/2012
+ ITA 364/2012
+ ITA 365/2012
CIT ..... Appellant
Through: Ms. Suruchi Aggarwal, Sr. Standing
Counsel.
versus
PC CHEMICALS ..... Respondent
Through: Mr. S. Krishnan, Advocate.
+ ITA 282/2012
+ ITA 286/2012
+ ITA 287/2012
+ ITA 366/2012
CIT ..... Appellant
Through: Ms. Suruchi Aggarwal, Sr. Standing
Counsel.
versus
ASHOK PRASAD GUPTA ..... Respondent
Through: Mr. S. Krishnan, Advocate.
CORAM:
MR. JUSTICE S. RAVINDRA BHAT
MR. JUSTICE R.V. EASWAR
S. RAVINDRA BHAT, J.: (OPEN COURT)
For detailed order see ITA 281/2012.
S. RAVINDRA BHAT, J.
R.V.EASWAR, J. SEPTEMBER 13, 2012 hs
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