Shivain Dayal Mathur & Ors. vs Jagdish Prasad Meena & Ors
2012 Latest Caselaw 5430 Del

Citation : 2012 Latest Caselaw 5430 Del
Judgement Date : 11 September, 2012

Delhi High Court

Shivain Dayal Mathur & Ors. vs Jagdish Prasad Meena & Ors on 11 September, 2012

Author: G.P. Mittal

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Decided on: 11th September, 2012
+    MAC.APP. 550/2004

     SHIVAIN DAYAL MATHUR & ORS.              ..... Appellants
                     Through Mr. Rajeshwar K. Gupta,
                             Advocate
              versus

     JAGDISH PRASAD MEENA & ORS            .... Respondents
                  Through  Mr. Munish Kumar, Advocate


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                         JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The Appeal is dismissed in terms of the judgment passed today in MAC. APP.549/2004 titled 'PRABHA WADHWAN & ORS. v. UOI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 11, 2012 pst

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